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Union of India - Section

Section 297 in The Merchant Shipping Act, 1958

297. Signalling lamps. -

Every Indian ship exceeding one hundred and fifty tons gross shall, when proceeding to sea from any port or place in India to any port or place outside India, be provided with a [signalling lamp which shall not be solely dependent upon the ship's main source of electrical power and which shall be of the type approved.]Stability information