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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(iii) in Tamil Nadu Cotton Control Act, 1952

(iii)prohibit in such area the mixing of any variety of standard cotton with any other variety of standard cotton or with any prohibited variety of standard cotton fixed with any other variety of standard cotton, or (b) any prohibited variety of cotton, whether mixed with any variety of standard cotton or not.