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[Cites 0, Cited by 0] [Section 3(23)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(23)(iv) in Tamil Nadu Labour Welfare Board Service Regulations, 1989

(iv)In the case of all those who opt to serve the Board, the date of birth as entered in the Service Register of the parent department will be the date of birth of the employee;