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[Cites 0, Cited by 0] [Section 343W(1)] [Section 343W] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343W(1)(b) in Andhra Pradesh Municipalities Act, 1965

(b)booth capturing takes place in any place for counting of votes in such a manner that the result of the counting at that place cannot be ascertained, the Election Officer shall forthwith report the matter to the State Election Commission.