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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(4) in The U.P. Extension Educators Service Rules, 1985

(4)Where appointments are made both by promotion arid direct recruitment or from more than one source and the respective quota of the sources as is prescribed the inter se seniority shall be determined by arranging the name in a cyclic order in a combined list prepared in accordance with Rule 17, in such manner that the prescribed percentage is maintained :Provided that-