Andhra Pradesh High Court - Amravati
Dr.Kolli Tejaswi Chowdary, vs The State Of Andhra Pradesh, on 27 September, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.25066 of 2023
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
02. 27.09.2023 GRKP, J
Heard Sri Dasari S.V.V.S.V Prasad,
Learned Counsel for the Writ Petitioner and Sri Bommanaboyena Srinivasa Rao, Learned Counsel appearing for Respondent No.3 and Sri A. Surya Teja, Learned Counsel appearing for Respondent No.2.
2. Learned Counsel for Respondent Nos.2 and 3 seeks time to file Counter Affidavits.
3. Let the same be filed within two weeks.
4. List the matter on 13.10.2023.
5. In the meantime, Respondent No.3 is directed to consider the Representation of the Writ Petitioner in the light of the Orders passed by this Court in W.P.No.9353 of 2023, dated 18.04.2023.
________________ GRKP, J Vns 2