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Andhra Pradesh High Court - Amravati

Dr.Kolli Tejaswi Chowdary, vs The State Of Andhra Pradesh, on 27 September, 2023

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.W.P.No.25066 of 2023

                          PROCEEDING SHEET

Sl.                                                                      Office
                                       ORDER
No      DATE                                                             Note
02.   27.09.2023 GRKP, J
                        Heard   Sri   Dasari    S.V.V.S.V      Prasad,

Learned Counsel for the Writ Petitioner and Sri Bommanaboyena Srinivasa Rao, Learned Counsel appearing for Respondent No.3 and Sri A. Surya Teja, Learned Counsel appearing for Respondent No.2.

2. Learned Counsel for Respondent Nos.2 and 3 seeks time to file Counter Affidavits.

3. Let the same be filed within two weeks.

4. List the matter on 13.10.2023.

5. In the meantime, Respondent No.3 is directed to consider the Representation of the Writ Petitioner in the light of the Orders passed by this Court in W.P.No.9353 of 2023, dated 18.04.2023.

________________ GRKP, J Vns 2