Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors vs Union Of India & Ors on 22 March, 2024
$~SB-4, 6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023 & CM APPLs. 60027/2023, 60044-60045/2023
DR. MAHESH PRAKASH SHINDE & ORS. ...... Appellants
Through: Mr.Apoorve Karol, Advocate with
Ms.Mithu Jain and Ms.Kavitoli
G.Yeptho, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T. P. Singh, Sr. Central
Government Counsel for UOI.
Mr.T.Singhdev, Advocate with
Mr.Abhijit Chakravarty, Mr.Bhanu
Gulati, Mr.Aabhaas Sukhramani,
Mr.Tanishq Srivastava, Mr.Anum
Hussain and Ms.Ramanpreet Kaur,
Advocates for R-2.
Mr.Kirtiman Singh, Advocate with
Mr.Waize Ali Noor, Ms.Vidhi Jain,
Ms.Shreya V.Mehra, Mr.Aryan
Agrawal, Mr.Varun Rajawat,
Mr.Varun Pratap Singh and Mr.Kartik
Baijal, Advocates for R-3.
Mr. Akhil Sibal, Sr. Advocate with
Mr.Satvik Verma, Mr.Asavari Jain,
Mr.Shivanshu Bharadwaj, Mr.Gazal
Ghai, Mr.Mridul Gaur, Mr.Archit
Mudgal, Mr.Rajiv Singh, Mr.Manas
Syal and Mr.Chirag Dave, Advocates
for R-4.
+ LPA 16/2023
DR. RASHI SATYANARAYAN SONI & ORS. ..... Appellants
Through: Mr.Apoorve Karol, Advocate with
Ms.Mithu Jain and Ms.Kavitoli
G.Yeptho, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/03/2024 at 21:42:31
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Nidhi Raman, CGSC with
Mr.Akash Mishra, Advocate for UOI.
Mr.T.Singhdev, Advocate with
Mr.Abhijit Chakravarty, Mr.Bhanu
Gulati, Mr.Aabhaas Sukhramani,
Mr.Tanishq Srivastava, Mr.Anum
Hussain and Ms.Ramanpreet Kaur,
Advocates for R-2.
Mr.Kirtiman Singh, Advocate with
Mr.Waize Ali Noor, Ms.Vidhi Jain,
Ms.Shreya V.Mehra, Mr.Aryan
Agrawal, Mr.Varun Rajawat,
Mr.Varun Pratap Singh and Mr.Kartik
Baijal, Advocates for R-3.
Mr.Satvik Verma, Mr.Asavari Jain,
Mr.Shivanshu Bharadwaj, Mr.Gazal
Ghai, Mr.Mridul Gaur, Mr.Archit
Mudgal, Mr.Rajiv Singh, Mr.Manas
Syal and Mr.Chirag Dave, Advocates
for R-4.
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF MUMBAI
..... Appellant
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr.Satvik Verma, Mr.Asavari Jain,
Mr.Shivanshu Bharadwaj, Mr.Gazal
Ghai, Mr.Mridul Gaur, Mr.Archit
Mudgal, Mr.Rajiv Singh, Mr.Manas
Syal and Mr.Chirag Dave, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T. P. Singh, Sr. Central
Government Counsel for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/03/2024 at 21:42:31
Mr.T.Singhdev, Advocate with
Mr.Abhijit Chakravarty, Mr.Bhanu
Gulati, Mr.Aabhaas Sukhramani,
Mr.Tanishq Srivastava, Mr.Anum
Hussain and Ms.Ramanpreet Kaur,
Advocates for R-2.
Mr.Kirtiman Singh, Advocate with
Mr.Waize Ali Noor, Ms.Vidhi Jain,
Ms.Shreya V.Mehra, Mr.Aryan
Agrawal, Mr.Varun Rajawat,
Mr.Varun Pratap Singh and Mr.Kartik
Baijal, Advocates for R-3.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 22.03.2024
1. Arguments heard.
2. Judgment reserved.
ACTING CHIEF JUSTICE MINI PUSHKARNA, J MARCH 22, 2024 TS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/03/2024 at 21:42:33