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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(a) in A.P. State Human Rights Commission (Procedure) Regulations, 2013

(a)Orders of the Commission shall be recorded in the Order Sheet. Lengthy orders shall be recorded on separate sheets and appended to the Order Sheet. Court master/Stenographer shall enter in the relevant column of the Order Sheet the date of the order and the number of pages.