Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(1)Photography and Tourism. - No person shall enter a National Park or a Sanctuary for the purposes of photography and/or tourism, without an entry permit issued by the Forest Department.