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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4)(a) in The Bihar State Election Authority Act, 2008

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and