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Patna High Court - Orders

Munna Kumar & Ors vs The State Of Bihar & Ors on 28 April, 2017

Author: Chakradhari Sharan Singh

Bench: Sharan Singh, Chakradhari Sharan Singh

   IN THE HIGH COURT OF JUDICATURE AT PATNA
              Civil Writ Jurisdiction Case No.9679 of 2014
======================================================
1. Gopal Kumar Son of Raj Kumar Vill- Krishanapur, P .O+ P.S- Hilsa,
Distt- Nalanda.
2. Dharmendra Kumar Son of Raj Kumar Pandit Vill- Makhdumpur, P.O-
Baripaith, P.S- Islampur, Distt- Nalanda.
3. Amit Kumar Son of Shree Mahto Vill- Lahna, P.O- Asthawan, P.S-
Karandi, Distt- Sheikhpura.
4. Siddharth Raj Son of Mithilesh Prasad Vill+ P.O- Bariat, P.S- Ben, Distt-
Nalanda.
5. Sanjay Kumar Son of Sahdev Prasad Vill- Sipah, P.O- Rana, Bigha, P.S-
Deepnagar, Distt- Nalanda.
6. Lal Babu Son of Surendra Paswan Vill= Sundar Nagar, P.O- Rahimpur,
P.S- Athmalgola, Distt- Patna.
7. Abhimanu Kumar Son of Amar Kaushal Vill- Duhai Suhai, P.O- Nahub,
P.S- Chhabila Pur, Distt- Nalanda.
8. Bhavesh Kumar Son of Chandrika Prasad Vill- Dhanawan, P.O-
dhanawan, P.S- Chandradeep, Distt= Jamui
9. Nitish Kumar Son or Ramjee Mahto Vill+ P.O- Aksari, P.S- Silao, Distt-
Nalanda.
10. Amit Patel Son of Ramchandra Prasad Vill- Paithna, P.O- Bhagan,
Bigha, P.D- Ben, Distt- Nalanda.
11. Parveen Kumar Son of Rambaran Prasad Vill+ P.O- Brindawan, P.S-
Aryari, Distt- Sheihpura.
12. Vidyanand Paswan Son of Raj Kumar Paswan Vill+ P.O- Deshna, P.S-
Asthawan, Distt- Nalanda.
13. Shivam Saurav Son of Ram Khelawan Mahto Vill- Dhanama, P.O-
Dhanama, P .S- Chandradeep, Distt- Jamui
14. Subodh Kumar Son of Sidheshwar Gop Vill- Panchi, P.O- Panhesha,
P.S- Shekhopur Sarai, Distt- Sheikhpura
15. Sadanand Kumar Son of Rajendra Yadav Vill- Kabir Chak, P.O-
Mirnagar, P.S- Sarmera, Distt- Nalanda.
16. Pawan Kumar Son of Mahendra Prasad Vill- Sadarpuri, P.O- Khalashi
Mohalla, P.S- Jamalapur, Distt- Munger.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            17. Nagina Kumar Son of Kapildev Kumar        Vill- Mahmudabad, P.O-
            Saksohara, P.S- Bind, Distt- Nalanda.
            18. Manish Kumar Son of Bindeshwar Prasad Vill+ P.O- Rasisa, P.S-
            Aungari, Distt- Nalanda.
            19. Manish Kumar Son of Vakil Yadav Vill- Khagvara, P.O- Sharma, P.S-
            Ramgadh Chauk, Distt- Lakhisarai.
            20. Vikash Kumar Son of Mohan yadav Vill- Etahiri, P.O- Vechve, P.S-
            Chanan, Distt- Lakhesaray
            21. Ravi Kumar Son of Bhasho Mistri Vill- Etahri, P.O- Vechve, P.S-
            Chanan, Distt- Lakhesaray
            22. Ashok Kumar Son of Karu Prasad Vill- Etahri, P.O- Vechve, P.S-
            Chanan, Distt- Lakhesaray.
            23. Nitish Kumar Son of Ramvaran Mandal Vill Gohda, P.O- Sohdi, P.S-
            Areyare, Distt- Shekhpura.
            24. Vijay Kumar Son of Kishori Pandit Vill- Durdeeh, P.O Parsawa, P.S-
            Ramgardh, Distt- Lakhisaray
            25. Surjeet Kumar Son of Chhotelal Gupta Vill- Ramgardh, P.O- Parsawa,
            P.S- Ramgardh, Chauk, Distt- Lakhidaray
            26. Rahul Kumar Gupta Son of Kalesh Gupta Vill+ P.O- Shivpur, Naujay,
            P.S- Havely Khadhpur, Distt- Munger.
            27. Abhishen Bharti Son of Jay Kishore Yadav Vill- Durdeeh, P.O-
            Parsawa, P.S- Ramgardh Chawk, Distt- Lakhisaray.
            28. Uttam Kumar Son of Yogendra Verma Vill- Kajekatu Chak, P.O-
            Ramjanpur, P.S- Barbigha, Distt- Shekhpura.
            29. Sukhdev Kumar Son of Rohan Yadav Vill- Pachna, P.O- Pachna, P.S-
            Sekhpura, Distt- Sekhpura.
            30. Ravi Kant Kumar Son of Ramdhin Singh Vill+ P.O- Sahur, P.S-
            Surygadh, Distt- Lakhesaray
            31. Abhemanyu Kumar Son of Mahendra Yadav Vill- Shinh Chak, P.O-
            Shinh Chak, P.S- Dhanan, Distt- Lakhesaray
            32. Suraj Kumar Son of Shivnandan Pandit Vill- Durdeeh, P.O- Parsawa,
            P.S- Ramgardh, Chawk, Distt- Lakhisarai.
            33. Birendra Kumar Son of Dinesh Mistree Vill- Sary, P.O- Sary, P.S-
            Sary, Distt- Nalanda.
            34. Vijay Kumar Yadav Son of Brijnandan Yadav Vill- Durdeeh, P.O-
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Parsawan, P.S- Ramgardh Chawk, Distt- Lakhisaray
            35. Amitabh Bachchan Son of Mahendra Yadav Vill- Sinh Chak, P.O- Sinh
            Chak, P.S- Chanan, Distt- Lakhisarai
            36. Ranjit Paswan Son of Meghu Paswan Vill- Chhatta Chora, P.O- Kendra,
            P.S- Pandeshwar, Distt- Vardhawan
            37. Rakesh Kumar Son of Kamal Kishor Vill+ Post- Kare, P.S+ Distt-
            Shekhpura.
            38. Ranjan Prakash Son of Harinandan Prasad Yadav Vill+ P.O- Bhadaus,
            P.S+ Distt- Shekhpura.
            39. Avinash Kumar Son of Dilip Kumar Vill- Bajar Samiti Lakhisaray,
            P.O+ P .S+ Distt- Lakhisaray
            40. Pritam Kumari Son of Surendra Kumar Azad Vill- Nimganj, P.O+ P.S-
            Bihar Sharif, Distt- Nalanda.
            41. Priyanshu Verma Son of Girsh Prasad Verma Vill- Malik Saray, P.O+
            PS- Islampur, Distt- Nalanda.
            42. Aaditya Raj Son of Kaidar Prasad Vill- Durdih, P.O- Parsama, P.S-
            Halshi, Distt- Lakhisaray


                                                                   .... ....   Petitioner/s
                                                  Versus
            1. The Union of India through Secretary of Department of Ministry of
            Labour Government of India Shram Shakti Bhawan, Rafi Marg, New Delhi.
            2. The Secretary, National Council for Vocational Training ( N.C.V.T),
            Government of India Ministry of Labours Shram Shakti Bhawan Raf Mar,
            New Delhi.
            3. The Director of Training- cum Member- Secretary National Council for
            vocational Training ( NCVT). Directorate General of Employment and
            Training Shram Shakti Bhawan, Rafi Marg, New Delhi.
            4. The Director General, Employment & Training Government of India
            Ministry of Labour, Shram Shakti Bhawan Rafi Marg, New Delhi.
            5. The Deputy Director of Training, Directorate General of Employment
            and Training Shram Shakti Bhawan, New Delhi.
            6. The Director, Training, R.D.A.T ( E.R.), M.S.O. Building, First Floor,
            D.F. Block, Sector-1, Salt Lake City Kolkata 700064.
            7. The Regional Director ( RDAT) MSO Building First Floor, D.E. Block,
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Sector-1, Salf lake city Kolkata 700064.
            8. The Principal Secretary, Labour Resource Department, Govt. of Bihar,
            Patna.
            9. The Secretary, Labour Resource Department, Govt. of Bihar, Patna. null
            null
            10. The Secretary, The State Council for Vocational Training ( SCVT)
            Govt. of Bihar, Department of Employment of Training, Ministry of Labour
            resource New Secretariat, Patna. null null
            11. The Director, Employment and Training Government of Bihar, Ministry
            of Labour Resources, Department of Employment of Training New
            Secretariat, Patna. null null
            12. The Controller of Examination, Department of           Employment &
            Training, Govt. of Bihar, ITI, Digha Campus, Digha Ghat, Patna.
            13. Sri Janki Private Industrial Training Institute Dhaneshwar Ghat Road,
            Gufapar, P.S- Biharsharif, District- Nalanda at Biharsharif through Its
            Secretary Namely Indrajeet Kumar Son of Sri Krishnandan Prasad Resident
            of Village- Pachaura, P.S- Harnaut, District- Nalanda At Biharsharif.


                                                                  .... .... Respondent/s
             ======================================================
                                                   with
                           Civil Writ Jurisdiction Case No.10623 of 2014
            ======================================================
            1. Vidya Chauhan S/o Rajgir Nonia Resident of Village Tarari, P.S. Konch,
            District Gaya.
            2. Suraj Kumar S/o Uday Giri Resident of Village Lodipur, P.O. Poriya,
            District Gaya.
            3. Amit Kumar S/o Uma Shankar Rajak Resident of Village Samir Takiya
            Chand Chaura, P.S. Civil Line, District Gaya.
            4. Gulam Brajesh Waris S/o Ram Vilas Thakur Resident of Village + P.O. +
            P.S. Gaya Delha, District Gaya.
            5. Roushan Kumar S/o Ram Ratan Singh Resident of Village Rampur, P.O.
            Nokhar, District Nawada.
            6. Kundan Kumar S/o Navin Prasad Singh Resident of Village + Post
            Mahuri, P.S. Nalanda, District Nalanda.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            7. Dhiraj Kumar S/o Naresh Chandervansh Resident of Village + P.O.
            Guraru, P.S. Guraru, District Gaya.
            8. Kundan Kumar Ranjan S/o Shivraj Paswan Resident of Village + P.O.
            Jaitpur, P.S. Haspura, District Aurangabad.
            9. Sonu Kumar S/o Anand Kumar Resident of Village + P.O. Amba, P.S.
            Bodh Gaya, District Gaya.
            10. Purushotam Kumar S/o Dilip Singh Resident of Village + P.O. + P.S.
            Raushanganj, District Gaya.
            11. Santosh Kumar S/o Bachchan Singh Resident of Village + P.O.
            Lodipur, P.S. Paraiya, District Gaya.
            12. Anup Kumar S/o Hari Lal Paras Resident of Village + P.O. Lodipur,
            P.S. Paraiya, District Gaya.
            13. Dharmendra Kumar S/o Rajedra Prasad Singh Resident of Village +
            P.O. Mahuri, P.S. Silao, District Nalanda.
            14. Shatrudhan Ram S/o Shanker Ram Resident of Village Belgachiya, P.O.
            Guraru, District Gaya.
            15. Satyajeet Ram S/o Shanker Ram Resident of Village Budh Paraiya, P.O.
            Paraiya, P.S. Paraiya, District Gaya.
            16. Amit Kumar S/o Ravindra Singh Resident of Village Mathan Bigha,
            P.O. Chau, P.S. Talaiya, District Gaya.
            17. Pankaj Kumar S/o Shiv Nandan Prasad Resident of Village Kerki, P.O.
            + P.S. Guraru, District Gaya.
            18. Rajeev Kumar S/o Kameshwar Prasad Resident of Village + P.O.
            Guraru, P.S. Guraru, District Gaya.
            19. Yogendra Kumar S/o Rajendra Yadav Resident of Village Sadopur,
            P.O. Guraru, P.S. Guraru, District Gaya.
            20. Dinesh Kumar Vishwakarma S/o Keshwar Vishwakarma Resident of
            Village Varma, P.S. Guraru, District Gaya.
            21. Sunil Kumar S/o Satendra Saw Resident of Village Fag, P.O. Goh, P.S.
            Goh, District Aurangabad.
            22. Dhananjay Kumar S/o Rameshwar Prasad Resident of Village Rauna,
            P.S. Guraru, District Gaya.
            23. Balram Bhagat S/o Sanjivan Bhagat Resident of Village Garkatti, P.O.
            Konch, P.S. Konch, District Gaya.
            24. Ravi Ranjan Kumar S/o Kameshwar Mistri Resident of Village Lodipur,
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            P.S. Paraiya, District Gaya.
            25. Sanjeev Kumar S/o Ravindra Singh Resident of Village Digghi, P.S.
            Konch, District Gaya.
            26. Santosh Kumar S/o Alakh Dev Prasad Resident of Village Chhiri, P.O.
            Tarwan, P.S. Bodh Gaya, District Gaya.
            27. Uday Kumar S/o Sarya Prasad Resident of Village Bakhtiyarpur, P.O.
            Manjhauli, P.S. Fatehpur, District Gaya.
            28. Abhijeet Kumar S/o Raj Kumar Yadav Resident of Village Karihara,
            P.O. Tankuppa, P.S. Tankuppa, District Gaya.
            29. Dhiraj Kumar S/o Surendra Chandravanshi Resident of Village
            Amanpura, P.S. Goh, District Aurangabad.
            30. Niraj Kumar S/o Moti Lal Prasad Resident of Village Pipra, P.O. + P.S.
            Govindpur, District Nawada.
            31. Ashibani Kumar S/o Rajeev Ranjan Resident of Village Mangala Gauri,
            Chand Chawra, P.S. Civil Lines, District Gaya.
            32. Subodh Kumar S/o Kashi Nath Singh Resident of Village Chandragar,
            P.O. Perhap, P.S. Sahaar, District Bhojpur.
            33. Pravesh Kumar Mishra S/o Govind Mishra Resident of Village
            Baniyadih, P.O. Sri Rampur, P.S. Sherghati, District Gaya.
            34. Rahul Kumar S/o Satendra Yadav Resident of Village Kaveri, P.S.
            Tetua Atri, P.S. Atri, District Gaya.
            35. Guddu Kumar S/o Iswar Yadav Resident of Village Jamalpur, P.O.
            Aunaratri, P.S. Gaya, District Gaya.
            36. Harish Kumar S/o Suresh Prasad Resident of Village Sondhi, P.S.
            Buniyadganj, District Gaya.
            37. Basant Kumar S/o Rameshwar Yadav Resident of Village Rasalpur,
            Kekri, P.S. Konch, District Gaya.
            38. Pankaj Kumar S/o Vinod Kumar Sharma Resident of Village Kutupur,
            P.O. Khizarsarai, P.S. Khizarsarai, District Gaya.
            39. Akshay Kumar S/o Baldev Prasad Resident of Village Kathi, P.O.
            Kathi, P.S. Atri, District Gaya.
            40. Anil Kumar S/o Janardan Prasad Resident of Village Brindavan Ketra,
            P.S. Fatehpur, District Gaya.
            41. Akhilesh Kumar S/o Kamal Pandit Resident of Village + P.O. Ruraki,
            P.S. Bela, District Gaya.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            42. Sudhir Kumar Verma S/o Raj Dev Prasad Resident of Village
            Brindavan, P.O. Ketra, P.S. Fatehpur, District Gaya.


                                                                      .... ....   Petitioner/s
                                                  Versus
            1. The State of Bihar.
            2. The Secretary, State Council for Vocational Training (S.C.V.T.),
            Government of Bihar, Department of Employment & Training, Ministry of
            Labour Resources New Secretariat, Patna.
            3. The Director, Employment and Training, Government of Bihar, Ministry
            of Labour Resources, Department of Employment & Training, New
            Secretariat, Patna.
            4. The Controller of Examination, Department of Employment and
            Training, Government of Bihar, I.T.I. Digha Campus, Digha Ghat, Patna.
            5. The Secretary, National Council for Vocational Training (N.C.V.T.),
            Government of India, Ministry of Labour, Shramshakti Bhawan, Rafi Marg,
            New Delhi.
            6. Rambagh Pvt. Industrial Training Institute, Rambagh, P.O. Manpur, N.H.
            83, P.S. Mufassil, District Gaya through the Principal.


                                                                      .... .... Respondent/s
             ======================================================
                                                   with
                           Civil Writ Jurisdiction Case No.11040 of 2014
            ======================================================
            1. Munna Kumar Son of Rajkumar Sharma resident of village- Laxmipur,
            P.O.- Barimala, P.S.- Gogri, District- Khagaria
            2. Suraj Kumar Son of Umesh Sharma resident of village- Arariya, P.O.-
            Balaha, P.S.- Parbatta, District- Khagaria
            3. Pradip Kumar Son of Ashok Sharma resident of village- Arariya, P.O.-
            Balaha, P.S.- Parbatta, District- Khagaria
            4. Saket Kumar Son of Arun Prasad, resident of village- Gauchhari, P.O.-
            Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            5. Ranjeet Kumar Son of Dhruvnarayan Yadav resident of village-
            Dhanketa, P.O.- Gogri, P.S.- Gogri, District- Khagaria
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            6. Shashi Kumar Son of Rudal Mandal resident of village- Gauchhari, P.O.-
            Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            7. Pappu Kumar Son of Dinesh Prasad, resident of village- Gauchhari, P.O.-
            Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            8. Subham Kumar Son of Pappu Yadav resident of village- Barhara, P.O.-
            Bari Malia, P.S.- Gogri, District- Khagaria
            9. Suman Kumar Son of Parmanand Yadav, resident of village- Barhara,
            P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            10. Aman Kumar Son of Prabhat Kumar resident of village- Gopalpur,
            P.O.- Gopalpur, P.S.- Gogri, District- Khagaria
            11. Pritam Kumar Paswan son of Jayprakash Paswan resident of village-
            Gauchhari, P.O.- Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            12. Siddhu Kumar Son of Arun Sharma resident of village- Bari Malia,
            P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            13. Bablu Jaiswal Son of Yugal Kishor Jaiswal, resident of village- Rampur
            Road, P.O.- Gogri Jamalpur, P.S.- Gogri, District- Khagaria
            14. Amit Kumar Son of Shiv Prasad Chaurasia resident of village-
            Gauchhari, P.O.- Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            15. Vikram Kumar Son of Bindeshwari Chaurasia resident of village-
            Maheshkhunt, P.O.- Maheshkhunt, P.S.- Maheshkhunt, District- Khagaria
            16. Kumar Pranav Son of Pankaj Chaurasia resident of village-
            Maheshkhunt, P.O.- Maheshkhunt, P.S.- Maheshkhunt, District- Khagaria
            17. Rahul Kumar son of Phucho Yadav resident of village- Jhouwa Bahiyar,
            P.O.- Jaouwa Bahiyar, P.S.- Bariyarpur, District- Munger
            18. Rajesh Kumar Son of Sunil Mandal Village- Baisa, P.O.- Baisa, P.S.-
            Parbatta, District- Khagaria
            19. Ashutosh Kumar Son of Niraj Kumar Bharti resident of village- Garh
            Mohani, P.O.- Garh Mohani, P.S.- Gogri, District- Khagaria
            20. Niranjan Kumar Son of Kishori Prasad Chaurasia resident of village-
            Maheshkhunt, P.O.- Maheshkhunt, P.S.- Maheshkhunt, District- Khagaria
            21. Manish Kumar Son of Satish Mandal resident of village-Maheshkhunt,
            P.O.- Maheshkhunt, P.S.- Maheshkhunt, District- Khagaria
            22. Mukesh Kumar Son of Banarsi Mandal resident of village- Baisa, P.O.-
            Baisa, P.S.- Parbatta, District- Khagaria
            23. Mahesh Kumar Son of Bhikho Mandal resident of village- Baisa, P.O.-
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Baisa, P.S.- Parbatta, District- Khagaria
            24. Abhishek Kumar Son of Ramautar Prasad Chaurasia resident of village-
            Barhara, P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            25. Md. Osim Son of Md. Sabbir resident of village- Barhara, P.O.- Bari
            Malia, P.S.- Gogri, District- Khagaria
            26. Sonu Gupta Son of Sanjay Kumar resident of village- Jamalpur Bazar,
            P.O.- Jamalpur, P.S.- Gogri, District- Khagaria
            27. Suraj Kumar son of Gulab Sada resident of village- Auta, P.O.- Gadh
            Mohani, P.S.- Gogri, District- Khagaria
            28. Abhay Raj Son of Birendra Rajak, resident of village- Rampur, P.O.-
            Gogri Jamalpur, P.S.- Gogri, District- Khagaria
            29. Nandlal Son of Arun Sharma resident of village- Harpal Chouk, Sainik
            Mohalla, Tohana Ward No. 11, Hariyana
            30. Sandeep Kumar Son of Bedhanand Pandit resident of village-
            Madhavpur, P.O.- Madhavpur, P.S.- Parbatta, District- Khagaria
            31. Dipak Kumar Son of Sadanand Pandit resident of village- Chhoti Chak
            Jamalpur, P.O.- Jamalpur, P.S.- Gogri, District- Khagaria
            32. Brajesh Kumar Son of Om Prakash Poddar, resident of village- Chhoti
            Chak Jamalpur, P.O.- Jamalpur, P.S.- Gogri, District- Khagaria
            33. Mithilesh Prasad Son of Bharat Prasad resident of village- Garh
            Mohani, P.O.- Garh Mohani, P.S.- Gogri, District- Khagaria
            34. Abhishek Kumar Son of Sarjan Prasad Chaurasia resident of village-
            Hari Nagar, P.O.- Maheshkhunt, P.S.- Maheshkhunt, District- Khagaria
            35. Manohar Ram son of Maheshwar Ram resident of village- Barhara,
            P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            36. Anupam Roy Chetan son of Binay Kumar Sinha resident of village-
            Jamalpur ward No. 11, P.O.- Gogri Jamalpur, P.S.- Gogri, District-
            Khagaria
            37. Ranjeet Kumar Rajak son of Gadho Rajak resident of village-
            Gauchhari, P.O.- Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            38. Swati Priya      Daughter of Bisheshwar Prasad Chourasia resident of
            village- Barhara, P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            39. Kajal Kumari Daughter of Ravindra Chaurasia resident of village-
            Madarpur, P.O.- Madarpur, P.S.- Maheshkhunt, District- Khagaria
            40. Priti Kumari Daughter of Arbind Prasad Chaurasia, resident of village-
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Madarpur, P.O.- Madarpur, P.S.- Maheshkhunt, District- Khagaria
            41. Varsha Kumari Daughter of Bharat Lal Prasad resident of village-
            Bhutgaria, P.O.- Bagha, P.S.- Jharia, District- Dhanbad
            42. Md. Osama Alam Son of Md. Kamruddin Alam resident of village-
            Barhara, P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            43. Anshu Kumar Son of Viveka Prasad Chaurasia resident of village-
            Gopalpur, P.O.- Gopalpur, P.S.- Gogri, District- Khagaria
            44. Navin Kumar son of Munilal Chaurasia resident of village-
            Maheshkhunt, P.O.- Maheshkhunt, P.S.- Maheshkhunt, District- Khagaria
            45. Nityanand Kumar Son of Sardar Mandal resident of village- Mansi
            Tola, P.O.- Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            46. Ganesh Kumar Son of Maheshwari Mandal resident of village-
            Harahari, P.O.- Jamal Nagar, P.S.- Salkhwa, District- Saharsa
            47. Md. Osik Alam Son of Md. Karim resident of village- Chhoti Malia,
            P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            48. Niraj Kumar Son of Rajendra Prasad Chaurasia resident of village-
            Maheshkhunt, P.O.- Maheshkhunt, P.S.- Maheshkhunt, District- Khagaria
            49. Avinash Kumar Son of Manish Prasad Chaurasia resident of village-
            Gopalpur, P.O.- Gopalpur, P.S.- Gogri, District- Khagaria
            50. Devkarn Kumar Sharma @ Devkarn Kumar Son of Vasundeo Sharma
            resident of village- Madarpur, P.O.- Maheshkhunt, P.S.- Maheshkhunt,
            District- Khagaria
            51. Dhiraj Kumar Das son of Budhu Das resident of village- Mansi Tola,
            P.O.- Gopalpur, P.S.- Maheshkhunt, District- Khagaria
            52. Deepak Kumar Son of Surendra Yadav resident of village- Rampur,
            P.O.- Jamalpur, P.S.- Gogri, District- Khagaria
            53. Aditya Kumar Son of Balo Prasad resident of village- Gopalpur, P.O.-
            Gopalpur, P.S.- Gogri, District- Khagaria
            54. Rajnish Kumar Son of Subhash Yadav resident of village- Barhara,
            P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            55. Saurabh Kumar Suman @ Saurabh Kumar Son of Devanand Paswan
            resident of village- Madarpur, P.O.- Maheshkhunt, P.S.- Maheshkhunt,
            District- Khagaria
            56. Ganesh Kumar Son of Harish Chandra Prasad Singh, resident of village-
            Fatehpur, P.O.- Jamalpur, P.S.- Gogri, District- Khagaria
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            57. Sudhakar Kumar Son of Surendra Yadav resident of village- Barhara,
            P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            58. Sumit Kumar Suman Son of Dinesh Prasad               resident of village-
            Gauchhari, P.O.- Gopalpur, P.S.- Gogri, District- Khagaria
            59. Deepak Kumar Son of Mayaram Yadav resident of village- Barhara,
            P.O.- Bari Malia, P.S.- Gogri, District- Khagaria
            60. Santosh Kumar Son of Arun Thakur resident of village- Barhara, P.O.-
            Bari Malia, P.S.- Gogri, District- Khagaria
            61. Pintu Kumar Son of Pulkit Yadav resident of village- Barhara, P.O.-
            Bari Malia, P.S.- Gogri, District- Khagaria
            62. Pintu Kumar Son of Kapildev Yadav resident of village- Barhara, P.O.-
            Bari Malia, P.S.- Gogri, District- Khagaria
            63. Mukesh Kumar Son of Kapuri Mandal resident of village- Mansi Tola,
            P.O.- Gopalpur, P.S.- Maheshkhunt, District- Khagaria


                                                                     .... ....   Petitioner/s
                                                  Versus
            1. The State of Bihar
            2. The Secretary, State Council for Vocational Training (S.C.V.T.)
            Government of Bihar, Department of Employment & Training, Ministry of
            Labour Resources New Secretariat, Patna
            3. The Director, Employment and Training,             Government of Bihar,
            Ministry of Labour Resources, Department of Employment & Training,
            New Secretariat, Patna
            4. The Controller of Examination,             Department of Employment and
            Training, Govt. of Bihar, I.T.I. Digha Campus, Digha Ghat, Patna
            5. The Secretary, National Council for Vocational Training (N.C.V.T.)
            Ministry of Labour, Shramshakti Bhawan, Rafi Marg, New Delhi
            6. Runa Chaurasia Pvt. Industrial Training Institute,    Barhara, P.O.- Bari
            Malia, P.S.- Gogri Jamalpur, District- Khagaria


                                                                    .... .... Respondent/s
             ======================================================
                                                   with
                           Civil Writ Jurisdiction Case No.10845 of 2014
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            ======================================================
            1. Chandrahash Kumar @ Chandrahash Son of Sakaldeo Chaurasia resident
            of village - Gauchhari, P.O. Gopalpur, P.S. Maheshkhunt, District -
            Khagaria
            2. Rajiv Kumar Son of Janardan Churasia resident of village - Pintaunjhia,
            P.O. Pasraha, P.S. Gogri, District - Khagaria
            3. Mohan Kumar Son of Subodh Prasad Chaurasia resident of village -
            CHandra Nagar, P.O. Coshi College, P.S. Muffasil, District - Khagaria
            4. Jitendra Kumar Son of Prakash Prasad Chaurasia resident of village -
            Hari Nagar, P.O. Maheshkhunt, P.S. Maheshkhunt, District - Khagaria
            5. Kunal Kishor @ Kunal Kumar Son of Sikendra Mandal resident of
            village & P.O. Bari Malia, P.S. Gogri, District - Khagaria
            6. Ajit Prasad Son of Dinesh Prasad resident of village - Gauchhari, P.O.
            Gopalpur, P.S. Maheshkhunt, District - Khagaria
            7. Navneet Kumar Jayswal Son of Arvind Jayswal resident of village &
            P.O. Jamalpur Gogri, P.S. Maheshkhunt, District - Khagaria
            8. Sandip Kumar Son of Asheshwar Prasad resident of village - Gauchhari,
            P.O. Gopalpur, P.S. Maheshkhunt, District - Khagaria
            9. Roshan Kumar Son of Basudev Pandit resident of village & P.O. Ratan,
            P.S. Gogri, District - Khagaria
            10. Alok Kumar Son of Parmod Kumar resident of village - Araria, P.O.
            Balha, P.S. Parbatta, District - Khagaria
            11. Dharmendra Kumar Son of Vanshu Yadav resident of village - Chandra
            Nagar, P.O. Koshi College, P.S. Muffasil, District - Khagaria
            12. Sandeep Kumar Son of Laddulal Sah resident of village - Chandra
            Nagar, P.O. Koshi College, P.S. Muffasil, District - Khagaria
            13. Shiv Kumar Rajak          Son of Ghoghan Rajak     resident of village -
            Pitaunjhia, P.O. Pasraha, P.S. Gogri, District - Khagaria
            14. Ajit Kumar Son of Jawahar Yadav resident of village - Pitaunjhia, P.O.
            Pasraha, P.S. Gogri, District - Khagaria
            15. Sumit Kumar Son of Ramvilash Chaurasia resident of village - Araria,
            P.O. Balha, P.S. Parbatta, District - Khagaria
            16. Bipin Kumar Son of Pankaj Chaurasia resident of village - Pitaunjhia,
            P.O. Pasraha, P.S. Gogri, District - Khagaria
            17. Bhaijan Polo Son of Upendra Mandal resident of village - Gauchhari,
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            P.O. Gopalpur, P.S. Maheshkhunt, District - Khagaria
            18. Subodh Kumar Son of Bhajjan Chaurasia Village - Dukha Tola, P.O.
            Maheshkhunt, P.S. Gogri, District - Khagaria
            19. Pintu Kumar Son of Sikendra Prasad Chaurasia resident of village -
            Gauchhari, P.O. Gopalpur, P.S. Maheshkhunt, District - Khagaria
            20. Sanjit Kumar Son of Kamlwshwary Manadal resident of village -
            Gauchhari, P.O. Gopalpur, P.S. Maheshkhunt, District - Khagaria
            21. Md. Javed Alam Son of Md. Kuddus resident of village / Mohalla -
            Rampur Ward No.5, P.O. Jamalpur, P.S. Gogri, District - Khagaria
            22. Ram Narayan Das Son of Tirkit Narayan Das resident of village /
            Mohalla - Jamalpur Ward No.14, P.O. & P.S. Jamalpur Gogri, District -
            Khagaria
            23. Niraj Kumar Son of Tapshwar Mandal resident of village - Pitaunjhia,
            P.O. Pasraha, P.S. Gogri, District - Khagaria
            24. Siddharth Kumar         Son of Kundan Kumar         resident of village -
            Gauchhari, P.O. Gopalpur, P.S. Maheshkhunt, District - Khagaria
            25. Alok Kumar Son of Rajkapur Choudhary resident of village - Barhara,
            P.O. Bari Malia, P.S. Gogri, District - Khagaria
            26. Pankaj Kumar Son of Kapildeo Prasad Charasia resident of village -
            Harinagar, P.O. Maheshkunt, P.S. Maheshkunt, District - Khagaria
            27. Laxman Kumar Mandal Son of Dasrath Mandal resident of village -
            Parwatti Kalisthan, P.O. Bhagalpur, P.S. University, District - Bhagalpur
            28. Mahesh Kumar Son of Ugendra Prasad resident of village - Bhutauli
            Malpa, P.O. Bhutauli Malpa, P.S. Chautham, District - Khagaria
            29. Harinandan Kumar @ Harinandan Son of Niranjan Singh resident of
            village - Pitaunjhia, P.O. Pasraha, P.S. Gogri, District - Khagaria
            30. Prem Raj Son of Upendra Prasad resident of village - Barhara, P.O.
            Bari Malia, P.S. Gogri, District - Khagaria
            31. Sanjeet Kumar Son of Nago Prasad Chaurasia resident of village -
            Gauchari, P.O. Gopalpur, P.S. Maheshkunt, District - Khagaria
            32. Suraj Kumar Son of Daurki Mandal resident of village - Gauchari, P.O.
            Gopalpur, P.S. Maheshkunt, District - Khagaria
            33. Ritesh Kumar Son of Subodh Prasad Chaurasia resident of village -
            Barhara, P.O. Bari Malia, P.S. Gogri, District - Khagaria
            34. Pankaj Kumar son of Sitaram Singh Resident of Village - Ithari, P.O.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Fudki, P.S. Gogri, District - Khagaria
            35. Sagar Kumar son of Sanjay Roy resident of at Station Road, P.O. and
            P.S. Sheikhpura, District - Sheikhpura
            36. Abhishek Kumar son of Sikendra Prasad resident of village - Chandra
            Nagar Ranko, P.O. Koshi College, P.S. Muffasil, District - Khagaria
            37. Prins Kumar        son of Amit Kumar      resident of Garmohani, P.O.
            Garmohani, P.S. Gogri, District - Khagaria
            38. Ravi Kumar son of Cudhir Chaurasia resident of village and P.O.
            Maheshkunt, P.S. Maheshkunt, P.S. Gogri, District - Khagaria
            39. Pritam Kumar son of Subodh Chaurasia resident of village - Harinagar,
            P.O. Maheshkunt, P.S. P.S. Gogri, District - Khagaria
            40. Suraj Kumar son of Bhisam Mandal resident of Garmohani, P.O.
            Garmohani, P.S. Gogri, District - Khagaria
            41. Abhijeet Kumar son of Anil Kumar Thakur resident of At + P.O.
            Khanjanpur, P.S. Cheriabariyarpur, District - Begusarai
            42. Pintu Kumar Chaurasia           son of Harinandan Prasad    resident of
            Garmohani, P.O. Garmohani, P.S. Gogri, District - Khagaria
            43. Md. Shahanshan Alam son of Md. Mukhtar resident of At + P.O.
            Gopalpur, P.S. Gogri, District - Khagaria
            44. Rajiv Kumar son of Jagdambi Prasad resident of At + P.O. Gopalpur,
            P.S. Gogri, District - Khagaria
            45. Suraj Kumar son of Ramjot Sharama resident of village - Barhara, P.O.
            Bari Malia, P.S. Gogri, District - Khagaria
            46. Abhishek Anand son of Upendra Gop resident of village - Rampur
            Near Chath Mandir, P.O. & P.S. Jamalpur Gogri, District - Khagaria
            47. Manoranjan Kumar son of Chaturi Yadav resident of village - Barhara,
            P.O. Bari Malia, P.S. Gogri, District - Khagaria
            48. Saurabh Kumar son of Umesh Sah resident of village - Gauchari, P.O.
            Gopalpur, P.S. Maheshkunt, District - Khagaria
            49. Jitendra Paswan son of Suvit Paswan resident of village - Gauchari, P.O.
            Gopalpur, P.S. Maheshkunt, District - Khagaria
            50. Aman Aanand son of Sadanand Pandit resident of village - Choti Chak,
            P.O. + P.S. Jamalpur Gogri, District - Khagaria
            51. Bibesh Kumar son of Jagdambi Prasad resident of village and P.O.
            Gopalpur, P.S. Gogri, District - Khagaria
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            52. Ramagya Kumar son of Rajendra Prasad resident of village - Gauchari,
            P.O. Gopalpur, P.S. Maheshkunt, District - Khagaria
            53. Gaurav Kumar son of Rajendra Prasad resident of village - Gauchari,
            P.O. Gopalpur, P.S. Maheshkunt, District - Khagaria
            54. Md. Kasheeb Alam son of Md. Shamshad Alam resident of village -
            Bhameth, P.O. Shripur, P.S. Bhawanipur, District - Purnia
            55. Ravish Kumar son of Upendra Prasad Chaurasia resident of village -
            Gauchari, P.O. Gopalpur, P.S. Maheshkunt, District - Khagaria
            56. Ritik Raushan       son of Dinesh Prasad Yadav     resident of village -
            Barhara, P.O. Bari Malia, P.S. Gogri, District - Khagaria
            57. Rikesh Kumar son of Phuleshwar Yadav resident of village - Barhara,
            P.O. Bari Malia, P.S. Gogri, District - Khagaria
            58. Ashish Kumar         son of Narayan Mandal       resident of At + P.O.
            Garmohani, P.S. Gogri, District - Khagaria
            59. Md. Kyam Alam son of Md. Shamsher Alam resident of village -
            Barhara, P.O. Bari Malia, P.S. Gogri, District - Khagaria
            60. Shivshankar Kumar son of Indradeo Prasad resident of At + P.O.
            Garmohani, P.S. Gogri, District - Khagaria
            61. Vishwajit Kumar son of Vinod Prasad Yadav resident of village - Bari
            Chak, P.O. Gogri, P.S. Gogri, District - Khagaria
            62. Priyachand Kumar son of Jhaksu Prasad resident of village - Gauchari,
            P.O. Gopalpur, P.S. Maheshkunt, District - Khagaria
            63. Rikesh Kumar son of Late Hakim Yadav resident of village - Barhara,
            P.O. Bari Malia, P.S. Gogri, District - Khagaria
            64. Banti Kumar son of Bishnudeo Mandal resident of village - Shobhani,
            P.O. Jahangira, P.S. Khagaria, District - Khagaria
            65. Munilal Kumar son of Shivnandan Prasad Chaurasia resident of village
            - Gauchari, P.O. Gopalpur, P.S. Maheshkunt, District - Khagaria
            66. Ajay Kumar son of Manikant Prasad Chaurasia resident of village -
            Gauchari, P.O. Gopalpur, P.S. Maheshkunt, District - Khagaria
            67. Deepak Kumar son of Rambihari Singh resident of village - Jhikta P.O.
            Lakra, P.S. Rajoun, District - Banka
            68. Manish Kumar         son of Sukhdev Chaurasia     resident of At + P.O.
            Jahangira, P.S. Gogri, District - Khagaria
            69. Kajal Kumari daughter of Bharat Lal Prasad resident of At + P.O.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Gopalpur, P.S. Gogri, District - Khagaria
            70. Krishan Kumar         son of Indradeo Prasad     resident of At + P.O.
            Garmohani, P.S. Gogri, District - Khagaria
            71. Krishna Kumar son of Narayan Chaurasia resident of village - Barhara,
            P.O. Bari Malia, P.S. Gogri, District - Khagaria
            72. Bande Kumar son of Mahendra Yadav resident of village - Barhara,
            P.O. Bari Malia, P.S. Gogri, District - Khagaria
            73. Rajkumar Ravi son of Devendra Prasad Chaurasia resident of village -
            Pitaunjhia, P.O. Pasraha, P.S. Gogri, District - Khagaria
            74. Nilmani Kumar son of Ashok Kumar Mehta resident of village -
            Barhara, P.O. Bari Malia, P.S. Gogri, District - Khagaria
            75. Siyaram Kumar son of Shiv Prasad Chaurasia resident of At + P.O.
            Gopalpur, P.S. Gogri, District - Khagaria
            76. Ratan Kumar son of Surendra Prasad Singh resident of At + P.O.
            Goraiya Bathan, P.S. Gogri, District - Khagaria
            77. Shakti Sonkar Bharti son of Ravindra Prasad Sonkar resident of At
            Urdu Bazar ( Near Kali Mandir ) P.O. Bhagalpur City, P.S. Tararpur,
            District - Bhagalpur
            78. Uday Kumar son of Rajendra Mandal resident of At Bahadurpur, P.O.
            Gogri, P.S. Gogri, District - Khagaria
            79. Abhishek Kumar son of Upendra Mandal resident of At Bahadurpur,
            P.O. Gogri, P.S. Gogri, District - Khagaria
            80. Sanjeev Kumar         son of Rajendra Mandal      Resident of village -
            Bahadurpur, P.O. Gogri, P.S. Gogri, District - Khagaria
            81. Ghanshyam Kumar son of Shashi Bhushan Prasad resident of village -
            Barhara, P.O. Bari Malia, P.S. Gogri, District - Khagaria
            82. Nityanand Kumar son of Upendra Prasad Chaurasia resident of village -
            Barhara, P.O. Bari Malia, P.S. Gogri, District - Khagaria
            83. Gautam Kumar son of Sachita Prasad resident of village - Pitaunjhia,
            P.O. Pasraha, P.S. Gogri, District - Khagaria
            84. Rakesh Kumar son of Umakant Prasad resident of village - Khataha,
            P.O. Gopalpur, P.S. Gogri, District - Khagaria


                                                                      .... ....   Petitioner/s
                                                  Versus
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            1. The State of Bihar
            2. The     Secretary, State Council for Vocational Training ( S.C.V.T. ),
            Government of Bihar, Department of Employment & Training, Ministry of
            Labour Resources New Secretariat, Patna
            3. The Director, Employment and Training, Government of Bihar, Ministry
            of Labour Resources, Department of Employment & Training, New
            Secretariat, Patna
            4. The Controller of Examination, Department of Employment and
            Training, Government of Bihar, I.T.I. Digha Campus, Digha GHat, Patna
            5. The Secretary, National Council for Vocational Training ( N.C.V.T. ),
            Ministry of Labour, Shramshakti BHawan, Rafi Marg, New Delhi
            6. Runa Chaurasia Pvt. Industrial Training Institute Barhar, P.O. Bari Malia,
            P.S. Gogri Jamalpur, District - Khagaria


                                                                   .... .... Respondent/s
             ======================================================
                                                   with
                           Civil Writ Jurisdiction Case No.11049 of 2014
            ======================================================
            1. Md. Wajeer Alam son of Md. Mubarak Hussain resident of Village-
            Sandal Pur, P.O.- Korha, District- Katihar
            2. Md. Quamrujjma Son of Abdul Latif resident of Village- Babupur,
            P.O.+P.S.- Manihari, District- Katihar
            3. Md. Faiyaz Alam son of Md. Irfan Ali resident of Village- Babupur,
            P.O.+P.S.- Manihari, District- Katihar
            4. Kundan Kumar Son of Shambhu Saran Yadav resident of At- Baura,
            P.O.- Dumaria, P.S. + P.o.- Dandkhora, District- Katihar
            5. Md. Hasibur Rahman son of Md. Abdul Barik, resident of Village-
            Paikgola, P.S.+P.O.- Raipatra Mufassil, District- Purnea
            6. Md. Minnatullah son of Md. Mohsin resident of Village- Simaria Chowk,
            P.O.- Baijnathpur, P.S.- Kohra, District- Katihar
            7. Shafique Ahmad sonof Md. Ifazuddin resident of Village- Babupur,
            P.O.+P.S.- Manihari, District- Katihar
            8. Mithun Kumar son of Kalicharan Mandal resident of Village- Kursel,
            P.O.- Jhaua, P.S.- Kadwa, District- Katihar
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            9. Md. Jamil son of Abdul Malik resident of Village- Lahra Phulwari, P.o.-
            Chaklaghat, P.S.- Kishanganj, District- Kishanganj
            10. Ziyaul Haque son of Zahoor Alam resident of Village- Rawghat, P.O.-
            Ranipatra, District- Purnea
            11. Md. Shamsher Alam son of Abul Kalam resident of Village-
            Manoharpur, P.o.- Narayanpur, P.S.- Manihari, District- Katihar
            12. Sanjay Kumar Choudhary son of Jagdish Choudhary resident of
            Prasbanna, P.o.- Ammapali, P.S.- Pirpait, District- Bhagalpur
            13. Md. Tasneen son of Late Sakil Ahmad resident of Village- Khesraha,
            P.O.- Bahdurpur, P.S.- Vidyapatinager, District- Samastipur
            14. Hasnain Ahmad son of Neyaz Ahmad resident of Village- Khesraha,
            P.O.- Bahdurpur, P.S.- Vidyapatinager, District- Samastipur
            15. Narendra Kumar son of Ramanandan Roy resident of Santnager, P.o.-
            Purnea, District- Purnea
            16. Sanjeev Kumar son of Kanhaiya Lal resident of Vivekanand Colony,
            P.O. Bhatta Bazar, P.S.- Khatt, District- Purnea
            17. Shivendra Kumar son of Kapildeo Prasad Yadav resident of Rani
            Chowk, P.S.- Bhatta Bazar, P.S.- Khatt, District- Purnea
            18. Mukesh Kumar son of Umesh Chandra Roy resident of Village-
            Barmasia, P.O+ District- Katihar
            19. Md. Safiullah Son of Md. Ansar resident of Village- Kenua Tiker, P.O.-
            Bhurna, P.S.- Barahat, District- Banka
            20. Madhumita Sarkar son of Doman Chandra Mandal resident of Village-
            Manihari Tola, P.O.- Fudkipur, P.S.- Radhenager, District- Sahebganj
            (Jharkhand)
            21. Md. Suleman son of Md. Bashiruddin resident of Village- Dhusmar, PO
            and District- Katihar
            22. Md. Rajjak son of Md. Bashiruddin resident of Village- Dhusmar, PO
            and District- Katihar
            23. Md. Taslim son of Md. Sansul resident of Village- Dheruwakha, P.O.-
            Kelsar, P.S.- Dandkhora, District- Katihar
            24. Binod Kumar son of Mahendra Shah resident of Village- Hawaiadda,
            P.o.- Deharia, Jute Mills, P.S.- Katihar, District- Katihar
            25. Sushant Kumar son of Krishna Dev Singh resident of Village-
            Phulmalik, P.O.- Phulmalik (SK.P), P.S.- Saharsa, District- Saharsa
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            26. Anuj Kumar son of Arjun Prasad Lal resident of At 2nd COlony
            Rajendra Dram, P.O. & P.S.- Kajoragram, District- Katihar
            27. Md. Nishar Seikh son of Md. Naushad Seikh resident of At Kajoragram
            (Rail Paar), P.O.- Kajoragram P.S.- Andal, District- Burdwan (West
            Bengal)
            28. Md. Akhtar Ali son of Md. Yasin resident of Village- Raipura, P.O.-
            Gopalpur, P.S.- Khaira, District- Jamui
            29. Dipak Kumar Ram son of Jagdev Ram resident of Village- Gingharya,
            P.O.- Aydhyaganj Bazar, P.S.- Kursela, District- Katihar
            30. Vijay Kumar Mandal son of Ramesh Prasad Mandal, resident of
            Village- Naya Tola, P.O.- Belwa, P.S.- Muffassil, District- Katihar
            31. Dinkar Snehi son of Schindra Kumar Mandal resident of Village-
            Baghwa, P.O.+P.S.- Mirganj, District- Purnea
            32. Vikash Kumar son of Ramchandra Poddar resident of Village- Simariya
            Rami, P.O- Bhanagha, P.S.- Falka, District- Katihar
            33. Shayam Kumar son of Satyadev Lal Das resident of At & P.O-
            Haripurdak, P.S.- Forbisganj, District- Katihar
            34. Ashish Kumar Gupta son of Durga Prasad Gupta resident of Village-
            Haridayganj Katihar, P.O.- Katihar, P.S.- Katihar, District- Katihar
            35. Deepak Kumar Gond son of Shiv Kumar Gond resident of Village-
            Budhchak Barmaasiya Ward, P.O.- Katihar, P.S.- Katihar, District- Katihar
            36. Amarendra Kumar Singh son of Mohan Kumar Singh resident of
            Village- Kolasi, P.o.- Sandalpur, P.S.- Korha, District- Katihar
            37. Sanjeev Kumar Thakur son of Badri Prasad Thakur resident of At &
            P.O.- Bhangha, P.S.- Falka, District- Katihar
            38. Ajay Kumar son of Rajendra Rajak resident of Village- Bhatta Bazar,
            Rajni Chowk, P.O.- Bhatta Bazar, P.S.- Khatt, District- katihar
            39. Pankaj Kumar Sah son of Late Kapil Sah resident of Village- Gami
            Tola, Pani Tanki Chowk, District- Katihar
            40. Kailash Mandal son of Ramu Mandal resident of Village- Malharia,
            P.O.- Pothia, P.S.- Falka, District- Katihar
            41. Raju Kumar son of Mahendra Prasad Sah resident of Krishnapuri, P.O.-
            Bhatta Bazar, P.S.- Manraga, District- Purnea
            42. Vishnu Pratap Singh son of Bhaglu Singh resident of Village- Jallahari
            Rampur, P.O. & P.S.- Pranpur, District- Katihar
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            43. Dilip Kumar Sharma son of Tileshwar Sharma resident of At Katihar,
            P.O.- Katihar, P.S.- Katihar, District- Katihar
            44. Jainendra Kumar Patel son of Umesh Prasad Mandal resident of
            Village- Simaria Rami, P.O.- Bhangaha, P.S.- Falka, District- Katihar
            45. Sunil Yadav son of Keshav Yadav resident of Nonapur, P.S.- Bhaini,
            District- Deoria (Uttar Pradesh)
            46. Ajay Kumar son of Sudhir Kumar Mandal resident of Village- Simaria
            Rami, P.O.- Chhohar, P.S.- Falka, District- Katihar
            47. Md. Saddam Hussain son of A. Khalique resident of Village- Baisakha
            Ghat, P.O.- Guru Bazar, P.S.- Brari, District- Katihar
            48. Sunil Kumar son of Pshiv Prasad Mistry resident of Village- Tikaili,
            P.O- Dumariya, P.S.- Dandkhora, District- Katihar
            49. Munna Kumar son of Umesh Sah resident of Dehad, P.S.- Sonbarsa,
            District- Saharsa
            50. Baleshwar Mandal son of Dhanik Lal Mandal resident of Village-
            Kochaili, P.S.- Dumaria, P.S.- Dandkhora, District- Katihar
            51. Md. Wasim Akram son of Md. Murshid Alam resident of At Cooliepara
            Sahibganj, P.O. & P.S- Sahibganj District- Sahibganj (Jharkhand)
            52. Raju Bhagat son of Hari Krishna Bhagat resident of Village- Ramnagar
            Surwasa, P.O.- Belwa, P.S.- Muffchandrama Chowk, District- Katihar
            53. Chandan Kumar son of Ram Nandan Mandal resident of Village-
            Keshawnagar, P.O.- Jolhaniya, P.S.- Pipara, District- Katihar
            54. Suman Kumar son of Pawan Sah resident of At & P.O.- Dehad, P.S.-
            Sonbarsa, District- Saharsa
            55. Phantush Kumar son of Niranjan Prasad resident of At & P.O.- Khutaha,
            P.S.- Lodipur, District- Bhagalpur
            56. Jitendra Kumar son of Chalitar Sah resident of Village- Teliyari, P.O.-
            Basnavara, District- Madhepura
            57. Manish Kumar Jha son of Vijay Kumar Jha resident of Village-
            Routrara (Telta), P.O.- Balrampur, District- Katihar
            58. Baidyanath Jha son of Jay Prakash Jha resident of Gopi Nagar, P.O.-
            Bharri, P.S.- Kadwa, District- Katihar
            59. Mazharul Gous son of Andul Hakim resident of Rashidpur, P.o.-
            Daulatnagar, P.S.- H.C. Pur District- Malda (West Bengal)
            60. Antush Kumar son of Pramod Prasad Yadav resident of Saidpur, P.S.-
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Mansi, District- Khagaria
            61. Manish Kumar son of Jilal Thakur resident of Village- Simrabagan,
            P.S.- Mirchaibari, District- Katihar
            62. Md. Mustaque son of Md. Haleem resident of Village- Garbhelli, P.O.
            & P.S.- Katihar, District- Katihar
            63. Mukesh Kumar son of Narsingh Mahto resident of village- Chauki,
            P.S.- Sakamal, District- Begusarai
            64. Sanjay Kumar son of Jago Sah resident of Devde Manir, Ward No.- 03,
            Old Itarsi, District- Hosangabad (Madhya Pradesh)
            65. Shobha Kant Sharan son of Ghanshyam Sharan resident of Gamhari,
            District- Madhepura
            66. Md. Motiur Rahman son of Abdul Hai resident of Village- Majhali,
            P.O.- Milikhlaghar, P.S.- Pranpur, District- Katihar
            67. Fayeque Alam son of Md. Mustaque Alam resident of Village- Ugawan,
            District- Nalanda
            68. Md. Sonu son of Md. Hasim resident of Ghamaria, District- Madhepura
            69. Sukhram Mehto son of Ashok Kumar Mehto resident of Village- Itarsi,
            P.S.- Itarsi, District- Hoshangabad (M.P.)
            70. Md. Sadique Hussain son of Md. Zahid Hussain resident of Village &
            P.O.- Ugawan, P.S.- Asthawan, District- Nalanda
            71. Azhar Kamal son of Mahfuzur Rahman resident of Village- Rani, P.O.-
            Dhanpatganj, P.S.- Kochadhaman, District- Kishanganj
            72. Md. Saddam Hussain son of Ali Ahmad resident of village- Baiskha
            Ghat, P.O- Gura Bazar, P.S.- Barari, District- Katihar
            73. Md. Ajaaz Ahmad son of Md. Abdul Wahid resident of Village- Milki
            Chakada, P.O.- Jagdishpur, P.S.- Rajanpur, District- Banka
            74. Md. Shahnawaz Alam son of Md. Hikmat Ali resident of Village-
            Chausa, P.O. & P.S.- Chausa, District- Madhepura
            75. Abuzer Guffari son of Najmu Hoda resident of Village- Bara tola,
            Nandania, P.o.- Runkihat, P.S.- Rauta, District- Purnea
            76. Kundan Sharma son of Tarani Sharma resident of Village- Sanjhalil,
            P.O.- Durgaganj, P.S.- Kadwa, District- Katihar
            77. Taj Banu daughter of Md. Hadayatullah Village- Majheli, P.O.- Millik,
            Pahlagarh, P.S.- Pranpur, District- Katihar
            78. Md. Aslam Ansari @ Md. Aslam Alam son of Taslim Ansari resident of
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Village- Mahadattpur, P.o.- Yamunia, P.S.- Naugachhia, District-
            Bhagalpur
            79. Md. Muzaffar Islam son of Mojibur Rahman resident of Village-
            Burhimari, P.O.- Altahat, District- Kishanganj
            80. Aman Anand son of Awadhesh Kumar Yadav resident of Village-
            Bowra, P.O.- Dumariya, P.S.- Dandkhora, District- Katihar
            81. Vijay Kumar Yadav son of Sonelal Yadav resident of Village-
            Tengaabari (Pokharia), P.O.- Hasanganj, P.S.- Dandkhjora, District- Katihar
            82. Gyanesh Kumar          son of Vidya Prasad Yadav resident of Village-
            Belouri, P.S.- Muffassil Ranipatra, District- Patna
            83. Wasim Raza son of Faizul Hussain resident of Narayanpur, P.O.-
            Manihari, District- Katihar
            84. Santosh Kumar Mahto son of Ganesh Lal Mahto resident village-
            Lohardi, P.O.- Sonaili, P.S.- Dandkhora, District- Katihar


                                                                     .... ....   Petitioner/s
                                                  Versus
            1. The State of Bihar
            2. The Secretary, State Council for Vocational Training (S.C.V.T.),
            Government of Bihar, Department of Employment & Training, Ministry of
            Labour Resources New Secretariat, Patna
            3. The Director, Employment and Training, Government of Bihar, Ministry
            of Labour Resources, Department of Employment & Training,                  New
            Secretariat, Patna
            4. The Controller of Examination,             Department of Employment and
            Training, Govt. of Bihar, I.T.I. Digha Campus, Digha Ghat, Patna
            5. The Secretary, National Council for Vocational Training (N.C.V.T.),
            Ministry of Labour, Shramshakti Bhawan, Rafi Marg, New Delhi
            6. Aflatun Pvt. Industrial Training Institute Garbheli (Latif Nagar) P.O &
            P.S.- Katihar, District- Katihar


                                                                    .... .... Respondent/s
             ======================================================
                                                   with
                           Civil Writ Jurisdiction Case No.11499 of 2014
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            ======================================================
            1. Ranjit Singh S/o Lal Bahadur Singh Resident of Village Yaduvanshi
            Nagar, P.O. Bhelai, District Bhojpur.
            2. Rakesh Kumar S/o Tarkeshwar Prasad Singh Resident of Village Chandi,
            P.O. Nahri Chandi, P.S. Chandi, District Bhojpur.
            3. Bijendra Kumar Singh S/o Jagnarayan Singh Resident of Village + P.O.
            Bagen, District Bhojpur.
            4. Biklesh Kumar S/o Ram Binay Mehta Resident of Village Chanda, P.O.
            Dev, District Bhojpur.
            5. Anuj Kumar S/o Dharma Raj Singh Resident of Village Sunder, P.O. +
            P.S. Dawath, District Rohtas.
            6. Dhiraj Kumar S/o Jayram Resident of Village + P.O. Khopira, District
            Bhojpur.
            7. Md. Islam Ansari S/o Barkat Alee Resident of Village Kurkuri, P.S.
            Bankat, District Bhojpur.
            8. Dharmendra Kumar Singh S/o Radha Mohan Singh Resident of Village
            Baseyan, P.O. Jamuaon, District Bhojpur.
            9. Shankar Dayal Yadav S/o Lakshman Yadav Resident of Village Dhogra,
            P.O. Bihiya Chourasta, District Bhojpur.
            10. Anil Kumar Rajak S/o Mahendra Rajak Resident of Village + P.O.
            Kant, District Buxar.
            11. Anil Kumar S/o Kanhaiya Sah Resident of Village Harnahi, P.O.
            Bimwa, District Bhojpur.
            12. Anil Kumar Yadav S/o Vishambhar Yadav Resident of Village + P.O.
            Damodarpur, District Bhojpur.
            13. Rajeev Ranjan Kumar S/o Nawal Kishore Prasad Resident of Anaith
            Ara, Bhojpur.
            14. Narayan Kumar Gupta S/o Surendra Kumar Gupta Resident of Village
            Dhamwal, P.O. Chamarpur, District Bhojpur.
            15. Bimal Kumar S/o Bajranbali Singh Resident of 230/D,W No. 12, Maula
            Bagh, Ara.
            16. Dayanidhi S/o Ram Narayan Singh Resident of Village Raghupur, P.O.
            Sonpura, District Bhojpur.
            17. Md. Aftab Alam S/o Md. Jalludin Resident of Milky Anaith Ara, P.O.
            Ara, P.S. Town, District Bhojpur.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            18. Ratan Lal S/o Chandrika Lal Resident of Village + P.O. Bagar, District
            Bhojpur.
            19. Dhanraj Ojha S/o Nawratna Ojha Resident of Village Doghara, P.O.
            Bihiya Chourasta, District Bhojpur.
            20. Deepak Kumar S/o Ram Kumar Tiwari Resident of Jagdeo Nagar, P.O.
            Anaith, District Bhojpur.
            21. Abisek Kumar S/o Triyoginath Chaudhary Resident of Village + P.O.
            Belaur, P.S. Udwant Nagar, District Bhojpur.
            22. Amit Kumar S/o Yogendra Singh Resident of Village Chandi, P.O.
            Nahri Chandi, P.S. Chandi, District Bhojpur.
            23. Santosh Kumar S/o Jagnarayan Singh Resident of Village Kukurahan,
            P.O. Dalippur, P.S. Agiaonbazar, District Bhojpur.
            24. Sunil Kumar Baitha S/o Bhulan Baitha Resident of Village + P.O. Kant,
            P.S. Brahmpur, District Buxar.
            25. Vikash Kumar Singh S/o Binod Singh Resident of Friends Colony, P.O.
            Pakari, P.S. Ara, District Bhojpur.
            26. Rahul Kumar S/o Bindeshwar Prasad Singh Resident of Nawada, New
            Colony, P.O. Pakari, P.S. Ara, District Bhojpur.
            27. Manoj Singh S/o Lakshuman Singh Resident of Sankat Mochan New
            Police Line, P.O. & P.S. Ara, District Bhojpur.
            28. Chandra Shekhar Singh S/o Jay Kishun Singh Resident of Village
            Sabhkaran Gung, P.O. Doulatpur, District Bhojpur.
            29. Amar Nath Tiwari S/o Ramakant Tiwari Resident of Bishanpura,
            Bampali, P.O. Udwant Nagar, District Bhojpur.
            30. Pawan Kumar S/o Ram Chhapit Bhagat Resident of Bahuara,
            Dhanchuhan, P.O. Chowri, District Bhojpur.
            31. Sonu Kumar Prasad S/o Jogendra Kant Prasad Resident of Bhada, P.O.
            Sikraullakh, District Buxar.
            32. Vishnu Shekhar S/o Rajedra Sah Resident of Bagsanda, Dumaryi, P.O.
            & P.S. Tarari, District Bhojpur.
            33. Satyendra Kumar Singh S/o Vijoy Kumar Singh Resident of Kanta
            Kosh, P.O. & P.S. Manihari, District Katihar.
            34. Sushil Kumar S/o Rameshwar Singh Resident of Swatantrata-Senani-
            Sadan, P.O. G.P.O., Patna, P.S. Sachivalay, District Patna.
            35. Mahavir Kumar S/o Ramdhari Mahato Resident of Morath Kasap, P.O.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Kasap, District Bhojpur.
            36. Suresh Ram S/o Sri Bhagwan Ram Resident of Kahj, P.S. Kahj, District
            Buxar.
            37. Amit Kumar S/o Ramfal Ram Resident of Rampur, P.O. Rampur,
            District Buxar.
            38. Deepak Kumar S/o Surya Nath Singh Resident of Pakari Chowk, P.O.
            Ara Nawada, P.S. Town, District Bhojpur.
            39. Gopal Kumar S/o Chandrama Ray Resident of Arila Ranghunathpur,
            P.O. Sarawan Natwar, District Rohtas.
            40. Azharuddin S/o Md. Qamruddin Resident of Milky Anaith, P.O. Anaith,
            P.S. Town, District Bhojpur.
            41. Sohel Ansari S/o Zubair Ansari Resident of Sadar Bazar Jamalpur, P.O.
            & P.S. Jamalpur, District Munger.
            42. Deepak Kumar S/o Gopal Sah Resident of Berath, P.O. Berath, District
            Bhojpur.
            43. Deepak Kumar S/o Vinod Kumar Gupta Resident of Village Agarasi
            Dihara, P.O. Barahari, District Rohtas.
            44. Rajesh Kumar S/o Ramji Chaudhary Resident of Village + P.O.
            Poswan, District Bhojpur.
            45. Rajesh Chaudhary S/o Hareder Chaudhary Resident of Village + P.O.
            Poswan, District Bhojpur.
            46. Dharmendra Kumar S/o Gopal Krishna Gupta Resident of Maulabagh in
            the Front of Gayatri Mandir, P.O. & P.S. Ara, District Bhojpur.
            47. Vikash Kumar S/o Ram Narayan Singh Resident of Village Sraiya,
            Posaraiya, District Bhojpur.
            48. Rishikesh Kumar S/o Sanjay Kumar Singh Resident of Village + P.O.
            Pakri, District Bhojpur.
            49. Satish Kumar Singh S/o Jaykishun Singh Resident of Village Subharan
            Gunj, P.O. Doulatpur, District Bhojpur.
            50. Saryu Kumar Chaudhary S/o Hridayanand Chaudhary Resident of
            Village + P.O. Poswan, District Bhojpur.
            51. Harshikesh Kumar Pandit S/o Vijay Kumar Pandit Resident of Village +
            P.O. Poswan, District Bhojpur.
            52. Dhruva Kumar Gupta S/o Vinod Kumar Gupta Resident of Village +
            P.O. Anaith, District Bhojpur.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            53. Manoj Kumar Gupta S/o Baijnath Sah Resident of Village + P.O. Kant,
            District Buxar.
            54. Akshay Kumar Singh S/o Vikram Singh Resident of Village + P.O.
            Berath, District Bhojpur.
            55. Abhay Kumar S/o Vikrama Singh Resident of Village + P.O. Berath,
            District Bhojpur.
            56. Rohit Ranjan Saini S/o Arun Kumar Malakar Resident of Village
            Bhalipur, P.O. Ara, District Bhojpur.
            57. Raju Kumar Pandit S/o Raju Pandit Resident of Village Morth, P.O.
            Kasap, District Bhojpur.
            58. Jitendra Kumar S/o Vishwkarma Nand Resident of Village + P.O.
            Bargaon, District Bhojpur.
            59. Manoj Kumar S/o Devendra Prasad Singh Resident of Village
            Sankariramnagar, P.O. Hasanbazar, District Bhojpur.
            60. Sushil Kumar S/o Fuleshwar Yadav Resident of Purani Bazar, P.O.
            Jhajha, District Jamui.
            61. Rahul Raj S/o Lalan Singh Resident of Village Pakhraw, P.O. Pokhraw
            (Buxar).
            62. Jitendra Kumar S/o Gorakh Pandit Resident of Village Morth, P.O.
            Kasap, District Bhojpur.
            63. Ajeet Kumar Pandit S/o Raj Kumar Pandit Resident of Village Morath,
            P.O. Kasap, District Bhojpur.


                                                                  .... ....   Petitioner/s
                                                  Versus
            1. The State of Bihar.
            2. The Secretary, State Council for Vocational Training (S.C.V.T.),
            Government of Bihar, Department of Employment & Training, Ministry of
            Labour Resources New Secretariat, Patna.
            3. The Director, Employment and Training, Government of Bihar, Ministry
            of Labour Resources, Department of Employment & Training, New
            Secretariat, Patna.
            4. The Controller of Examination, Department of Employment and
            Training, Government of Bihar, I.T.I. Digha Campus, Digha Ghat, Patna.
            5. The Secretary, National Council for Vocational Training (N.C.V.T.),
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Ministry of Labour, Shramshakti Bhawan, Rafi Marg, New Delhi.
            6. Kishan Pvt. Industrial Training Institute Ekta Nagar, Anaith Ara, P.O.
            Nawada Ara, P.S. Nawada Ara, District Bhojpur.


                                                                     .... .... Respondent/s
             ======================================================
                                                   with
                           Civil Writ Jurisdiction Case No.11403 of 2014
            ======================================================
            1. Vivek Chauhan, son of Lalan Singh, resident of village- Bagha Kol, P.S.-
            Maker, District- Saran
            2. Rajesh Kumar Ranjan, son of Raj Mangal Sah, resident of village + P.O.-
            Tariani Chapra, P.S.- Belsand, District- Sitamarhi
            3. Apurva Anand, son of Ram Babu, resident of Village- Nai Bazar, P.O.-
            Ramna, P.S.- Town, District- Muzaffarpur
            4. Md. Akbar, Son of Late Md. Mansoor Alam, resident of village- Pankha
            Toli, Near Masjid, P.S.- Kazi Mohammadpur, District- Muzaffarpur
            5. Dhananjay Kumar, son of Nathuni Sah, resident of village- Purani Bazar,
            P.S.- Town, District- Muzaffarpur
            6. Pawan Kumar, son of Arvind Sah, resident of village- Mathiya, P.O.-
            Kolwara, P.S.- Karza, District- Muzaffarpur
            7. Sumit Kumar Singh, S/o Hari Shankar Singh, Resident of village-
            Pachpatiya, P.O.- Dewariya, P.S.- Sonepur, District- Saran
            8. Om Prakash Kumar, son of Bharat Sah, resident of village- Madhuaha,
            P.O.- Tetaria P.S.- Tetariya, District- East Champaran
            9. Rakesh Kumar, son of Virendra Singh, Resident of village- Manika
            Vishunpur Chand, P.O.- Manika, P.S.- Musahri, District- Muzaffarpur
            10. Nidhi Rathor, son of Vishamohan Singh, Resident of village-
            Akharaghat, P.S.- Ahiyapur, District- Muzaffarpur
            11. Praveen Kumar, son of Shiv Jee Ray, Resident of village- Shahpur,
            P.O.- Maksudpur, P.S.- Minapur, District- Muzaffarpur
            12. Raja Babu, son of Shyam Babu Sah, Resident of village- Mahmadpur,
            P.S.- Ahiyapur, District- Muzaffarpur
            13. Deepak Kumar, son of Dinesh Sah, Resident of village- Basudeo
            Chapra, P.O.- Mustafaganj, P.S.- Minapur, District- Muzaffarpur
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            14. Naveen Kumar, son of Shivjee Ray, Resident of village- Shahpur, P.O.-
            Maksudpur, P.S.- Minapur, District- Muzaffarpur
            15. Md. Meraj, S/O Md. Mushtaque, Resident of village- Mirzapur P.O.-
            Bochaha, P.S.- Bochaha, District- Muzaffarpur
            16. Kunal Kumar, Son of Vishwa Mohan Singh, Resident of village-
            Tariani, Chapra, P.S.- Tariyani, District- Muzaffarpur
            17. Chandan Kumar, Son of Shyam Narayan Singh, Resident of village +
            P.O.- Tetaria, P.S.- Tetariya, District- East Champaran
            18. Abhishk Kumar Pandey, son of Umesh Pandey, Resident of village-
            Manika Harikesh, P.O.- Manika, P.S.- Musahri, District- Muzaffarpur
            19. Vijay Kumar, son of Pradeep Ray, Resident of village- Ganeshpur,
            Sherpur, P.S.- Ahiyapur, District- Muzaffarpur
            20. Nitesh Kumar, son of Sajawal, Resident of village- Sikanderpur, P.S.-
            Town, District- Muzaffarpur
            21. Deepak Kumar Ray, son of Ashok Kumar Ray, Resident of village-
            Chailwa, P.O. + P.S.- Gopalpur, District- Gopalganj
            22. Manish Kumar, son of Anil Kumar Gupta, Resident of village-
            Tengrarai, P.O. + P.S.- Siwaipatti, District- Muzaffarpur


                                                                      .... ....   Petitioner/s
                                                  Versus
            1. The State of Bihar
            2. The Secretary, State Council for Vocational Training (S.C.V.T.),
            Government of Bihar, Department of Employment & Training, Ministry of
            Labour Resources New Secretariat, Patna
            3. The Director, Employment and Training,             Government of Bihar,
            Department of Employment & Training, Ministry of Labour Resources New
            Secretariat, Patna
            4. The Controller of Examination,             Department of Employment and
            Training, Govt. of Bihar, I.T.I. Digha Campus, Digha Ghat, Patna
            5. The Secretary, National Council for Vocational Training (N.C.V.T.),
            Government of India, Ministry of Labour, Shramshakti Bhawan, Rafi Marg,
            New Delhi
            6. Shri Sai Private Industrial Training Institute, Bela, Muzaffarpur through
            its Secretary Abhay Kumar Singh son of Narendra Prasad Singh, Mohalla-
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Kurban Road, Chandbara, P.S.- Town Muzaffarpur, District- Muzaffarpur


                                                                     .... .... Respondent/s
             ======================================================
                                                   with
                           Civil Writ Jurisdiction Case No.11632 of 2014
            ======================================================
            1. Navin Kumar son of Umesh Chandra Meha resident of Village - Jagni
            (B), P.O. Banauli, P.S. - K. Nagar, District - Purnea.
            2. Raji Ahmad son of Md. Yunus resident of Village - Balutola, P.O.
            Banshipurandaha, P.S. - Dhamdaha, District - Purnea.
            3. Sanjeev Kumar Son of Gajendra Narayan Yadav resident of Village -
            Sahugarh, P.O. - Bhagwanpur, P.S. - Madhepura, District - Madhepura.
            4. Prince Prateek Son of Thaneshwar Thakur resident of Village - Jabe, P.O.
            Jabe, P.S. - Bhawanipur, District - Purnea.
            5. Vikash Anand son of Gunanand Sah resident of Village - Khagha, P.O. -
            Mirganj, P.S. - Mirganj, District - Purnea.
            6. Md. Afsar Imam son of Md. Afzal Mansuri resident of Village -
            Kukraun, Post - Amari, P.S. - Dhamdaha, District - Purnea.
            7. Gulshan Kumar son of Sachchidanand Thakur resident of Village -
            Khagha, P.O. - Mirganj, P.S. - Mirganj, District - Purnea.
            8. Sanjeev Kumar son of Prakash Chandra Yadav resident of Village -
            Kaliganj, P.O - Mirganj, P.S. - Mirganj, District - Purnea.
            9. Paras Kumar Jha son of Shashi Nath Jha resident of Village + P.O. -
            Dhamdaha, P.S. - Mirganj, District - Purnea.
            10. Chandan Kumar son of Jai Prakash Jaiswal resident of Village -
            Chopara Bazar, P.O. - Chopara, P.S. - Janki Nagar, District - Purnea.
            11. Ritesh Kumar son of Narendra Mishra resident of Village - Rajghat
            Garaul, P.O. - Sanjhagha, P.S. - Dhamdaha, District - Purnea.
            12. Aditya Kumar Son of Arun Kumar Jha resident of Village - Dhamdaha,
            P.O. - Dhamdaha, P.S. - Dhamdaha, District - Purnea.
            13. Saurabh Kumar son of Jai Krishna Singh resident of Village - Jhalighat,
            P.O. - Chopra Ramnagar, P.S. - Janki Nagar, District - Purnea.
            14. Miralal Kumar son of Matru Pandit resident of Village - Dhamdaha,
            P.O. - Dhamdaha, P.S. - Dhamdaha, District - Purnea.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            15. Abhinav Kumar Jha Son of Amarkant Jha resident of Village -
            Dhamdaha, P.O. - Dhamdaha, P.S. - Dhamdaha, District - Purnea.
            16. Dipak Kumar Singh son of Jairam Singh resident of Village - Kebhay,
            P.O. - Sonedeep, P.S. - Bhawanipur, District - Purnea.
            17. Praveen Kumar Shukla son of Sachchidanand Shukla Resident of
            Village - Bharnatola, P.O. - Harihari, P.S. - Barahra Kothi, District - Purnea.
            18. Rajesh Kumar Yadav son of Hiralal Yadav resident of Village - Garhia
            Bishanpur, P.O. - Garhia Baluwa, P.S. - K. Nagar, District - Purnea.
            19. Pranav Kumar Bharti @ Pranav Kumar Son of Mohan Prasad Yadav
            resident of Village - Tindharia, P.O. - Pailagarh, P.S. - Naugachhia, District
            - Katihar.
            20. Aniket Kumar son of Raghunath Jha resident of Village - Korathbari,
            P.O. - Madhubani, P.S. - Kehat, District - Purnea.
            21. Vijay Kumar son of Shiv Narayan Prasad resident of Village -
            Muradpur, P.O. - Pailagarh, P.S. -Kadwa, District - Katihar.
            22. Monu Kumar Jha son of Kali Kant Jha resident of Village + P.O. -
            Rajani Babhangama, P.S. - Bihariganj, District - Madhepura.
            23. Shivam Kumar son of Chandra Kishore Yadav resident of Village -
            Mewarole, P.O. + P.S. - Kadwa, District - Katihar.
            24. Mukesh Kumar son of Arun Kumar Singh resident of Village - Vikash
            Nagar, Maranga, P.O. - Polytechnic, P.S. - Maranga, District - Purnea.
            25. Naresh Kumar son of Sakaldeo Prasad Yadav resident of Village -
            Chapeth, P.O. - Gangaili, P.S. - Banmankhi, District - Purnea.
            26. Pranav Kumar son of Madan Kumar resident of Village - Dhamdaha,
            P.O. - Dhamdaha, P.S. - Dhamdaha, District - Purnea.
            27. Prince Kumar son of Madan Kumar resident of Village + P.O. - Rajani
            Gou, P.S. - Murliganj, District - Madhepura.
            28. Neeraj Kumar son of Kusheshwar Yadav resident of Village + P.O. -
            Rajani Gou, P.S. - Murliganj, District - Madhepura.
            29. Bindeshwar Kumar son of Kabir Sharandas resident of Village + P.O. -
            Shriur, P.S. Bhawanipur, District - Purnea.
            30. Krishna Ranjan son of Ashok Kumar resident of Village - Court Station,
            P.S. - K. Hat, District - Purnea.


                                                                     .... ....   Petitioner/s
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




                                                  Versus
            1. The State of Bihar.
            2. The Secretary, State Council for Vocational Training (S.C.V.T.),
            Government of Bihar, Department of Employment & Traning,                null
            Ministry of Labour Resources new Secretariat, Patna.
            3. The Director, Employment and Training, Government of Bihar, Ministry
            of Labour Resources, Department of Employment & Training, New
            Secretariat, Patna.
            4. The Controller of Examination, Department of Employment and
            Training, Government of Bihar, I.T.I. Digha Campus, Digha Ghat, Patna.
            5. The Secretary, National Council for Vocational Training (N.C.V.T.)
            Government of India, Ministry of Labour, Shramshakti Bhawan, Rafi Marg,
            New Delhi.
            6. Umakant Sulochana Private Industrial Training Institute, Asha Nagar
            Kalibag, Dhamdaha, Purnea through its Secretary, Sharat Chandra Jha Son
            of Bimla Nand Jha resident of Village/Mohalla - Dhamdaha Madhya, P.S. -
            Dhamdaha, District - Purnea.


                                                                   .... .... Respondent/s
             ======================================================
                                                   with
                            Civil Writ Jurisdiction Case No.9759 of 2014
            ======================================================
            1. Kundan Kumar Son of Anil Kumar Sharma Vill- Gogiya Bihga, P.O-
            Parbalpur, Dist- Nalanda ( Bihar)
            2. Gulabchand Kumar Son of Suresh Rajak Vill+ P.O+ P.S- Hausa, Distt-
            Nawada ( Bihar), Pin- 805013
            3. Pramod Kumar Mandal Son of Congress Mandal Vill- Sibdhi, P.O+ P.S-
            Kajra, Distt- Lakhisarai, Pin- 811309
            4. Ravi Kumar Son of Moorat Prasad vill- Khasganj, P.O+ P.S- Sohsari,
            Distt- Nalanda ( Bihar), 803118
            5. Sonu Kumar Son of bachchu Mistry Vill- Lohari, P.O- Musepur,
            Noorsarai.
            6. Ram Vilash Kumar Son of Ishwar Mahto Vill+ P.O- Pratappur, P.S-
            Haisi ( Halsi), Distt- Lakhisarai, Pin- 811107.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            7. Nitish Kumar Son of Aarvind Prasad Vill- Bari Ghariyari, P.O- Bari
            Malwan, P.S- Sarmera, distt- Nalanda ( Bihar) 811101
            8. Kamlesh Kumar Son of Ramadhin Mahto Vill- Lakhnu Bigha, P.O-
            Ugawan, P.S- Asthawan, Distt- Nalanda ( Bihar) 811103
            9. Yuv Raj       Son of Ganga Paswan Vill- Jhamtapar, P.O- Jana, P.S-
            Asthawan, Distt- Nalanda ( Bihar)
            10. Vikash Kumar Son of Umesh Vishwakarma Vill+ P.O+ P.S- Noorsarai,
            Distt- Nalanda ( Bihar)
            11. Ravi Kumar Son of Krishan Chaudhary Vill+ P .O+ P.S- Sohsaria,
            Distt- Nalanda ( Bihar) 803118
            12. Vijay Kumar So of Indradeo Prasad Vill- Sugiya, P.O- Gamuyma, P.S-
            Shekopur Sareya, Distt- Sheikhpura.
            13. Prashant Kumar Son of Phuleshwar Mahato Vill+ P.O- Amrath, PS+
            Distt- Jamui ( Bihar)
            14. Shahil     Son of Akhilesh Prasad Vill- sultanpur, P.O- Jagai, P.S-
            Aungari, Dist- Nalanda ( Bihar) 801301.
            15. Bablu Kumar son of Suresh Prasad vill- Gomhar, Jagai, P.S- Aungari,
            Distt- Nalanda ( Bihar)
            16. Sanjeev Kumar Son of Gopal Prasad Vill- Cheran, P.O- Haranaut, P.S-
            Haranaut, Distt- Nalanda - 803110
            17. Rocky Kumar Sharam Son of Rajendra Sharma Vill+ P.O- Salarpur,
            P.S- Daniyawan, Distt- Patna.
            18. Shishupal Kumar Son of Akhilesh Prasad vill- Bari Ghariyari, P.O- Bari
            Malwan, P.S- Shrmera, Distt- Nalanda.
            19. Kunal Kumar son of           Shivalak Yadav Vill+ P.O- Ganpura, Distt-
            Nalanda ( Bihar) 801113.
            20. Ajay Kumar Son of Parmeshwar Yadav Vill- Kalha Bigha,P .O-
            Manjhor P.S- Warisari Ganj, Distt- Nalanda ( Bihar0 803115
            21. Rakesh Kumar son of Nandu Mistry Vill+ P.O+ P .S- Noorsarai, Distt-
            Nalanda.
            22. Kundan Kumar Son of Uma Saw Vill- Mahsai, P.O- Rajauli, P.S-
            Rajauli, Distt- Nawada (Bihar)
            23. Vicky Kumar Son of Binod Saw Vill+ P.O- Tetarahat, P.S- Halsi, Distt-
            Lakhisarai ( Bihar) 811311.
            24. Niwash Kumar Son of Prabhash Mandal Vill- Khajuriya, P.O- Ghal
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Wari, P.S-Dharhara, Distt- Munger ( Bihar) 811212
            25. Sunil Kumar Son of Shankar Ram Vill+ P.O- Bahchhan, P.S- Halsi,
            Distt- Lakhisarai ( Bihar), 803104
            26. Sandeep Kumar Son of Brij Nanadan Prasad Vill- Kaji, Chak, P.O-
            Ramnatpur, P.S- Sarmera, Distt- Nalanda.
            27. Jagriti Dayal Son of Nityanand Kumar Vill- Navbojpur, P.O- Barbigha,
            P.S- Sare, Distt- Nalanda ( Bihar)
            28. Jitendra Kumar Son of Arjun Mahto Vill- Silway, P.O- Mandhway, P.S-
            Halsi, Distt- Lakhisarai, 811310
            29. Rakesh Kumar Son of Hardayal Yadav Vill- Sudmapur, P.O- Dadha,
            P.S- Barhat, Distt- Jamui ( Bihar) 811312
            30. Sikendra Kumar Son of Binod Mahto vill- Madhopur, P.O+ P.S-
            Kajra,Distt- Lakhisarai, ( Bihar) 811309
            31. Kumar Sujit Son of Baldeo Rajak Vill+ P.O- Arma, P.S- Kajra, Distt-
            Lakhisarai ( Bihar) 811309
            32. Shashi Kumar Son of Masudan Ram Moh- Kawaya, P.O+ P.S+ Distt-
            Lakhisarai, ( Bihar) 811310
            33. Ravi Rup Son of Subodh Rajan Vill+ P.O- Salimpur, P.S- Baktiyarpur,
            Distt- Patna.
            34. Shiv Dani Kumar Son of Bindeshwari Mahto Vill- Bajnathpur, P.O- Din
            Nagar, P.S- Kande, Distt- Shekhpura.
            35. Ajit Kumar Son of          Rajendra Saw Vill+ P.O+ P.S- Kasar, Distt-
            Shekhpura ( Bihar) 811103
            36. Alpana Kumari Son of           Shilendra Kumar Vill+ P.O- Rasisa, P.S-
            Akangarsaray, Distt- Nalanda ( Bihar)
            37. Lacky Rai Son of Rambalak Prasad Kushwaha Vill- Madhopur, P.O+
            P.S- Kajra, Distt- Lakhisarai ( Bihar) 811309
            38. Dilip Kumar Son of Maheshwar Mandal Vill- Punadih, P.O+ P.S-
            Kujra, Distt- Lakhisarai
            39. Mukesh Kumar Son of Kheru Prasad Vill- Sitapur, P.O- Samharigarh,
            Distt- Nawada.
            40. Sanjiv Kumar Son of Devnandan Prasad Moh- Khandakpar, P.O+ P.S-
            Bihar Sarif
            41. Suman Kumar Son of Ramjee Mahto Vill- Mardan, Bigha, P.O- Ganrv,
            Distt- Nalanda.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            42. Santosh Kumar Son of Shibalak Yadav Vill- Patoriya, P .O- Adampur,
            P.S- Nalanda ( Bihar)
            43. Sunny Kumar Son of Naresh Prasad Vill- Ajnaura, P.O- Ajnaura, P.S-
            Noorsarai, Distt- Nalanda, ( Bihar)
            44. Santosh Kumar Son of Anil Prasad Vill- Kharijama, P.O- Chandhari,
            P.S- Islampur, Distt- Nalanda ( Bihar)
            45. Rupesh Kumar Son of Anil Kumar Singh Vill- Kharijama, P O-
            Chandhari, P.S- Islampur, Distt- Nalanda ( Bihar)
            46. Sharvan Kumar Son of Raj Kumar Saw Vill- Kakaria, P.O- Sohsarai,
            P.S- Noorsarai, Distt- Nalanda ( Bihar) Pin 803118
            47. Vikash Kumar Son of Sikandar Paswan Vill- Lohari, P.O- Sohsarai,
            P.S- Noorsarai, Distt- Nalanda, ( Bihar) Pin 803118
            48. Ranjeet Prasad Son of Mahendra Prasad Vill- Papar Nausa, P.O- Machal
            Diha, P.S- Noorsarai, Distt- Nalanda ( Bihar) Pin 80311.
            49. Kundan Kumar Son of Arvind Kumar Malakar Vill- Lohri, P.O-
            Musepur, P.S- Noorsarai, Distt- Nalanda.
            50. Ravi Kumar Son of Suresh Prasad Vill- Asta, Kharjama, P.O- Asta, P.S-
            Tharthari, Distt- Nalanda ( Bihar)
            51. Dhanjay Kumar Son of Rajendra Mahto Vill- Jamalpur Bigha, P.O+
            P.S+ Distt- Shekhpura, ( Bihar)
            52. Ankit Son of Anil Kumar Singh Vill+ P.O- Bindidih, P.S- Silao, Distt-
            Nalanda Pin- 803109
            53. Kanhaiya Kumar Son of Krishna Pandit Vill- Bhatiyar, P.O- Jodhan
            Bigha, P.S- Harnaut, Distt- Nalanda Pin- 803110
            54. Suraj Kumar Son of Shambhu Nath Prasad Vill- Mathuriya, P.O-
            Biharsarif, P.S- Laheri, Distt- Nalanda ( Bihar)
            55. Dharmendra Kumar Son of Prasadi Prasad Vill- Bhuyapur, P.O-
            Baddopur, P.S- Pandarak, Distt- Patna.
            56. Raushan Kumar Son of Satish Kumar Vill- Bahadurpur, P.O- Gilani,
            P.S- Sare, Distt- Nalanda ( Bihar)
            57. Anuj Pandit Son of Ram Chandra Pandit Vill- Balwapar, P.O- Barbigha,
            P.S- Sare, Distt- Nalanda, ( Bihar)
            58. Ram Nandan Kumar Son of Sundar Yadaqv Vill- Sarmaidan, P.O-
            Gavai, P.S+ Distt- Sheikhpura.
            59. Sourav Kishor Son of Nandkishor Prasad Moh- Naisarai, P.O+ P.S-
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            Biharsharif, Distt- Nalanda.
            60. Sinod Kumar Son of Rampravesh Mistri Vill+ P.O- Chero, P.S-
            Harnaut, Distt- Nalanda.
            61. Lalesh Kumar Son of Vijay Yadav Vill+ P.O- Chero, P.S- Harnaut,
            Distt- Nalanda.
            62. Rajeev Kumar Son of Muso Mahto Vill+ P.O- Partappur, P.S- Halsi,
            Distt- Lakhisarai.
            63. Ankit Raj Son of Babuchand Mistri Vill- Ahiyapur, PO- Dahpar,
            Noorsarai, Distt- Nalanda ( Bihar)
            64. Ravi Shankar Kumar Son of Ramdhin Prasad Vill- Mal, P.O-
            Parwalpur, P.S- Parwalpur, Distt- Nalanda ( Bihar)
            65. Binod Kumar Son of Dashrath Das Vill- Kuraw, P.O- Mannapur, P.S-
            Chahan, Distt- Lakhisarai.
            66. Manna Kumar Son of Arvind Kumar Vill- Ahiyapur, PO- Dahpar,
            Noorsarai, Distt- Nalanda ( Bihar)
            67. Nirbhay Kumar Son of Nigam Kumar Vill- Ahiyapur, P.O- Dahpar,
            Noorsarai, Distt- Nalanda ( Bihar)
            68. Azad Kumar Son of Feku Prasad Moh- Mathuriya, P.O- Bihar Sharif,
            P.S- Laheri, Distt- Nalanda ( Bihar)
            69. Deepak Kumar Son of Naklesh Tanti Vill- Utri Rajendra Nagar, PO-
            Sanhali, P.S- Chitragupt, Distt- Khagaria.
            70. Som Paswan Son of Basudeo Paswan Vill- Makduane, PO- signthu,
            P.S- Manpur, Distt- Nalanda ( Bihar)
            71. Abhishk Kumar Son of Ashok Singh Vill- Karmpur, P.O- Pawapuri,
            Giryak, Distt- Nalanda.
            72. Rajeev Kumar Son of Rajendra Prasad Vill- Murgiyachak, P.O-
            Gopalpur, P.S- Warisaliganj, Distt- Nawada ( Bihar)
            73. Dharmendra Kumar Son of Mahendra Prasad Vill- Sataua, PO
            Aadampur, P.S- Giriyak, Distt- Nalanda ( Bihar)
            74. Pintu Kumar Son of Dwarika Prasad Vill- Sataua, PO- Aadampur, P.S-
            Giriyak, Distt- Nalanda ( Bihar)
            75. Md. Abunasar Son of Md. Sufiyan Vill-             Garaiya, P.O+ P.S-
            Kursakanta, Distt- Arariya 854332.
            76. Ajeet Kumar Son of Gulab Yadav Vill Rata, P.O- Konag, P.O- Halsai,
            Distt- Lakhisarai.
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            77. Pushpendra Kumar Son of Indrajit Prasad Vill- Ahiyapur, PO- Dahpar,
            Noorsarai, Distt- Nalanda ( Bihar)
            78. Hari Narayan Paswan Son of Shiv Paswan Vill- Kakariya, P.O- Soh
            Sarai, P.S- Noorsarai, distt- Nalanda ( Bihar)
            79. Gautam Kumar Son of Ashok Kumar Vill+ P.O+ PS- Giriyak, Distt-
            Nalanda.
            80. Alok Kumar Son of Deosharan Prasad Vill+ PO- Gagipur, P.S- Giriyak,
            Distt- Nalanda.
            81. Navin Kumar         Son of Rajendra Prasad Vill- Parsobigha, PO+ PS
            Barbigha, Distt- Shekhpura.
            82. Bipin Kumar S/o Ramchandra Prasad Yan Vill- Bhour, PO+ PS-
            Rajauli, Distt- Nawada.
            83. Raushan Kumar S/o Manoj Singh Vill+ P.O- Sadai Bigha, P.S Dirupur,
            Distt- Lakhisarai, 811302
            84. Rajesh Kumar, S/o Mahendra Prasad Vill- Chamgara, P.O- Orua, P.S-
            Ramgarh Chou, Distt- Lakhisarai


                                                                   .... ....   Petitioner/s
                                                  Versus
            1. The Union of India through Secretary of Department of Ministry of
            Labour Government of India Shram Shakt Bhawan, Rafi Marg, New Delhi.
            2. The Secretary, National Council for Vacational Training ( N.C.U.T),
            Government of India Ministry of Labour, Shram Shakti Bhawan Raf Mar,
            New Delhi.
            3. The Director of Training- cum Member- Secretary National Concil for
            vacational Training ( NCVT), Directorate General of Employement and
            Training Shram Shakt Bhawan, Rafi Marg, New Delhi.
            4. The Director General, Employment & Training Government of India
            Ministry of Labour, Shram Shakti Bhawan Rafi Marg, New Delhi.
            5. The Deputy Director of Training, Directorate General of Employment
            and Training Shram Shakti Bhawan, new Delhi.
            6. The Director, Training, R.D.A.T. ( E.R), M.S.O Building, First Floor,
            D.F. Block, Sector-1, Salf Lake, City Kolkata 700064
            7. The Regional Director ( RDAT) MSO Building First Floor, D.E. Block,
            Sector-1, Saf lake City Kolkata 700064
 Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




            8. The Principal Secretary Labour Resource Department, Government of
            Bihar, Patna.
            9. The Secretary, Labor Resource Department, Govt. of Bihar, Patna.
            10. The Secretary, The State Council for vacational Training ( SCVT) Govt.
            of Bihar, Department of Employment of Training, Ministry of Labour
            resources New Secretariate, Patna.
            11. The Director, Employment and Training Government of Bihar, Ministry
            of Labour Resources, Department of Emplyment of Training New
            Secretariate, Patna.
            12. The Controller of Examination, Department of                   Employment &
            Training, Govt. of Bihar, ITI Digha Campus, Digha Ghat, Patna.
            13. Trideo Private Industrial Training Institute, Sahokhar, P.S- Soh, Sarai,
            District- Nalanda through its Secretary.


                                                                          .... .... Respondent/s
            ======================================================
            Appearance :
            (In CWJC No.9679 of 2014)
            For the Petitioner/s       :       Mr. Pramod Kumar Singh
            For the Respondent/s           :   Mr. Binay Kumar, AC to SC-10
            (In CWJC No.10623 of 2014)
            For the Petitioner/s       :       Mr. Arun Kumar
            For the Respondent/s           :   Mr. Lokesh Kr. Singh, AC to AAG-13
            (In CWJC No.11040 of 2014)
            For the Petitioner/s       :       Mr. Arif Daula Siddiquie
            For the Respondent/s           :   Mr. A.K. Rastogi, AAG-10
            (In CWJC No.10845 of 2014)
            For the Petitioner/s       :       Mr. Arif Daula Siddiquie
            For the Respondent/s           :   Mr. Shri Nath Pathak
            (In CWJC No.11049 of 2014)
            For the Petitioner/s       :       Mr. Arif Daula Siddiquie
            For the Respondent/s           :   Mr. Nutan Sahya, AC to AAG-12
            (In CWJC No.11499 of 2014)
            For the Petitioner/s       :       Mr. Mahtab Alam
            For the Respondent/s           :   Mr. Madhav Pd. Yadav, GP-23
           Patna High Court CWJC No.9679 of 2014 (5) dt.28-04-2017




                      (In CWJC No.11403 of 2014)
                      For the Petitioner/s       :       Mr. Arun Kumar
                      For the Respondent/s           :   Mr. Ramesh Kr. Singh, AC to GP-15
                      (In CWJC No.11632 of 2014)
                      For the Petitioner/s       :       Mr. Arun Kumar
                      For the Respondent/s           :   Mr. Umesh Nr. Dubey, AC to GP-27
                      (In CWJC No.9759 of 2014)
                      For the Petitioner/s       :       Mr. Pramod Kumar Singh
                      For the Respondent/s           :   Mr. Virendra Kuar, AC to SC-13
                      ======================================================
                      CORAM:         HONOURABLE              MR.    JUSTICE     CHAKRADHARI
                      SHARAN SINGH
                      ORAL ORDER


5       28-04-2017

All these writ applications, with the lapse of time, have become infructuous and are, accordingly, dismissed as having become infructuous.

(Chakradhari Sharan Singh, J) Praveen-II/-

U