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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(10) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(10)“Junior College of Education” means a school imparting teacher education to person for being appointed as teachers and Assistant Teacher (Probationary) in pre-school centres or primary schools;