Himachal Pradesh High Court
Dr. Vikas Sood vs . H.P.P.S.C. & Anr. on 13 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Dr. Vikas Sood vs. H.P.P.S.C. & anr.
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CWPOA No. 3936/202013.7.2022 Present: Mr. Sanjay Bhardwaj, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Addl. A.G for the respondent-State.
Rejoinder, as prayed for, be filed within one week, failing which, right to file the same shall be deemed to be closed.
r to List on 20.7.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 13.7.2022 (pankaj) ::: Downloaded on - 13/07/2022 20:05:39 :::CIS