Supreme Court - Daily Orders
Constable Uma Shankaran vs Union Of India on 27 May, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, B.R. Gavai
ITEM NO.5 Virtual Court No. 4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 5891/2020
(Arising out of impugned final judgment and order dated 26-03-2019
in WPC No. 4680/2006 and 01-05-2019 in REVP No. 186/2019 passed by
the High Court of Delhi at New Delhi)
CONSTABLE UMA SHANKARAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.38247/2020-CONDONATION OF DELAY
IN FILING)
Date : 27-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s)
Mr. M. G. Kapoor, Adv.
Mr. Ghan Shyam Vasisht, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.05.27 16:40:09 IST Reason: