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Union of India - Section

Section 1921 in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

1921.

Principal notification No. G.S.R.-207 (E) dated 8th March, 1984. - In exercise of the powers conferred by Section 18 of the National Oilseds and Vegetable Oils Development Board Act, 1983 (29 of 1983), the Central Government hereby makes the following rules, namely :-