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[Cites 0, Cited by 0] [Section 383(1)] [Section 383] [Entire Act]

NCT Delhi - Subsection

Section 383(1)(i) in The New Delhi Municipal Council Act, 1994

(i)obtain such legal advice and assistance as he from time to time thinks necessary or expedient to obtain or as he may be required by the Council to obtain for any of the purposes mentioned in the foregoing clauses or for securing lawful exercise or discharge of any power or duty vesting in or imposed upon any municipal officer or other municipal employee.