86. Distance of outstill from distillery area-Grant as outstill licence to holders of country spirit, tari or foreign liquor licences.
- The distance of an outstill from a distillery area is regulated by Excise Rule 224 and the grant of outstill licence to holders of licences for the retail sale of country spirit manufactured in a distillery or fermented tari or foreign liquor by Excise Rules 225, 226 and 227.
