Madhya Pradesh High Court
Avtar Yadav vs The State Of Madhya Pradesh on 25 August, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 37360 of 2023 (AVTAR YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 25-08-2023 Shri Raj Kumar Gatwar - Advocate for applicant.
Shri Ravindra Singh Kushwaha - Dy. Advocate General for State. As prayed by the learned counsel for the applicant, list this case on 28.08.2023.
(SATYENDRA KUMAR SINGH) JUDGE Abhi Signature Not Verified Signed by: ABHISHEK CHATURVEDI Signing time: 25-08-2023 16:10:14