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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

Union of India - Subsection

Section 14B(4) in The Telecom Regulatory Authority Of India Act, 1997

(4)Notwithstanding anything contained in sub-section (2), the Chairperson of the Appellate Tribunal may transfer a Member of such Tribunal from one Bench to another Bench.