Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 12 in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982 12. Hotel-keeper to display information. - Every hotel-keeper shall cause to be displayed at some conspicuous place of the hotel, such information as may be prescribed.
