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State of Uttar Pradesh - Section

Section 22 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

22. Checking of rafting pass.

- All rafts will be examined and checked on the river bank at Bogriwala (Tajewala), or in the case of timber taken down the Eastern Yamuna Canal at Faizabad. The Divisional Forest Officer or any other subordinate duly authorised by him, is empowered to order any raft to be broken up for examination should this appear necessary at any time. After examination at the check depot the rafting pass will be surrendered to the Forest Officer concerned who will forward it to the Divisional Forest Officer.