Section 2 in The Orissa Hindu Religious Endowments Rules, 1959
2. Definitions.
- In these rules -(i)"Act" means the Orissa Hindu Religious Endowments Act, 1951 (Orissa Act 11 of 1952);(ii)all the words and expressions used in these rules shall have the same meaning as are respectively assigned to them in the Act.Rule under Section 6
