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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(2)(i) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(i)the manner in which and particular with which notice of application proposing an amendment in the licence is to be published under clause (a) of sub-section (2) of Section 22;