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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)The Commission may delegate to its Officers such functions including functions allowed by these regulations to be exercised by the Secretary on such terms and conditions as the Commission may specify for the purpose.