Section 8A in Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983
8A. [ Exemption. [Inserted by Act No.2 of 1984.]
- Nothing in this Act shall apply to the following educational institutions,-(a)Food Craft Institution, Hyderabad;(b)Regional and other training centres financed by the Government of India.]
