Allahabad High Court
Union Of India vs R.C. Chaturvedi on 3 February, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- SECOND APPEAL No. - 2054 of 1978 Petitioner :- Union Of India Respondent :- R.C. Chaturvedi Petitioner Counsel :- P.N.Katju,Govind Saran,Tej Pal Respondent Counsel :- Mahadeo Pd. Gupta,Br Tripathi,Vivek Mishra Hon'ble Sanjay Misra,J.
Sri Govind Saran, learned counsel for the appellant has filed the substantial question of law, which he has proposed to argue. Let the same be taken on record.
Passed over on the illness slip of Sri Vivek Mishra, learned counsel for the appellant.
Order Date :- 3.2.2010 Lbm/-