Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(10) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960 (10)"intermediate college" means a college recognized as such by the Board of the High School and Intermediate Education, Uttar Pradesh;
