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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(c) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(c)have special knowledge and experience relating to local self-Government in both urban and rural areas; or