Himachal Pradesh High Court
Piara Lal And Others vs Mohan Lal on 11 October, 2023
Piara Lal and others versus Mohan Lal .
RSA No.94 of 2023 11.10.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Rahul, Advocate, for the appellant.
Mr. Basant Pal Thakur, Advocate, for the respondent.
of CMP No. 4640 of 2023 rt Reply to the application is still awaited. Be filed within a period of three weeks. Rejoinder, if any, be also filed within a period of one week, thereafter.
RSA No.94 of 2023 Record has not been requisitioned. Let the record be requisitioned and the matter be listed for admission and hearing thereafter.
(Rakesh Kainthla) Judge October, 11, 2023 (saurav pathania) ::: Downloaded on - 12/10/2023 20:37:01 :::CIS