Madhya Pradesh High Court
Kalusingh Pagri vs The State Of Madhya Pradesh on 11 November, 2025
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 MCRC-19954-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 19954 of 2025
(KALUSINGH PAGRI Vs THE STATE OF MADHYA PRADESH )
Dated : 11-11-2025
Ms Naina Solanki - Advocate for the petitioner.
Shri Apoorv Joshi - Govt. Advocate for the respondent/State.
Learned counsel for the State is directed to seek instructions with regard to confiscation and auction proceedings of the vehicle in question.
In the meanwhile, case diary be also requisitioned and submitted.
List the matter in the week commencing 08.12.2025.
(SANJEEV S KALGAONKAR) JUDGE sh Signature Not Verified Signed by: SEHAR HASEEN Signing time: 11-11-2025 18:28:12