Section 25A(3) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
(3)The Registrar shall scrutinize the applications received by him and require the candidates, whom he finds eligible for appointment under these Rules, to appear before the Committee for interview and for test in such manner as the Committee may deem fit:Provided that the decision of the Registrar regarding the eligibility or otherwise of a candidate shall be final.