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State of Uttarakhand - Section

Section 11 in The Allahabad High Court Bench Secretaries (Conditions of Service) Rules, 2005

11. Seniority.

- The seniority in each category of the post of Bench Secretaries shall be determined by the date of the order of appointment and where more than one person are appointed together, by the order in which their names are arranged in the order:Provided that the seniority of the incumbents inter se as it existed prior to appointment or promotion under these rules, shall be maintained until ordered expressly otherwise by the Appointing Authority.Miscellaneous