Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66E] [Entire Act] Union of India - Subsection Section 66E(b) in The Information Technology Act, 2000 (b)"capture", with respect to an image, means to videotape, photograph, film or record by any means;
