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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(3) in The Delhi Prevention of Food Adulteration Rules, 2002

(3)An appeal pending at the commencement of these rules against an order made before such commencement shall be considered and order thereon shall be made, in accordance with these Rules, as if such order were made and the appeal were preferred under these rules.