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State of Manipur - Section

Section 8 in The Manipur Panchayati Raj Act, 1994

8. Gram Sabha meetings.

- Every meeting of the Gram Sabha shall be presided over by the Pradhan of the concerned Gram Panchayat and in his absence, by the Up-Pradhan, and in the absence of both by a member of the Gram Panchayat to be chosen from amongst the members of the Panchayat.