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State of Bihar - Section

Section 7 in The Bihar Industrial Establishments (National and Festival Holidays and Casual Leave) Rules, 1979

7. Maintenance of Inspection Book.

- The employer of every industrial establishment shall maintain a bound inspection book and shall produce it when required by the Inspector.Form IRegister of workers required to work on a National Holiday
Name of National Holiday with date Names of such workers with ticket number who arerequired to work on a National Holiday or 1st May Reasons for calling the worker to work on aNational Holiday. Date on which alternative holiday was allowed ordetails of other benefit given Remarks
1 2 3 4 5
         
Signature of the EmployerForm 2Register of workers required to work on a Festival Holiday
Name of the festival with date Name of the worker with Ticket No. Reasons for calling the worker to work onfestival holiday Date on which national holiday was allowed orwhich other benefit was given Remarks
1 2 3 4 5
         
Signature of the employerForm 3Register of casual leaveName of the Industrial Establishment -Serial No. -Department -Name of employee -
Calendar year Dates on which casual leave was granted Dates on which casual leave was refused Remarks
1 2 3 4
       
Signature of the Employer.