[Cites 0, Cited by 0]
[Entire Act]
State of Bihar - Section
Section 7 in The Bihar Industrial Establishments (National and Festival Holidays and Casual Leave) Rules, 1979
7. Maintenance of Inspection Book.
- The employer of every industrial establishment shall maintain a bound inspection book and shall produce it when required by the Inspector.Form IRegister of workers required to work on a National Holiday| Name of National Holiday with date | Names of such workers with ticket number who arerequired to work on a National Holiday or 1st May | Reasons for calling the worker to work on aNational Holiday. | Date on which alternative holiday was allowed ordetails of other benefit given | Remarks |
| 1 | 2 | 3 | 4 | 5 |
| Name of the festival with date | Name of the worker with Ticket No. | Reasons for calling the worker to work onfestival holiday | Date on which national holiday was allowed orwhich other benefit was given | Remarks |
| 1 | 2 | 3 | 4 | 5 |
| Calendar year | Dates on which casual leave was granted | Dates on which casual leave was refused | Remarks |
| 1 | 2 | 3 | 4 |