Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(3) in West Bengal Trade Unions Rules, 1998 (3)Every objection to a particular in any entry in any electoral roll shall be-(a)in Form 02.(b)preferred only by the person to whom the entry relates.
