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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(e) in The West Bengal Board of Madrasah Education Act, 1994.

(e)to maintain and publish, from time to time, [list of holidays for recognized Madrasahs] [Inserted by Act No. 10 of 2014, dated 13.8.2014.] list of books approved for use in recognised Madrasahs and for examinations instituted by the Board and to remove the name of any such book from any such list;
(ee)[ to maintain, print and issue from time to time, the Registration Certificate. Admit Card, Marksheet, Migration Certificate, Certificates and such other papers as it may thinks fit;] [Inserted by Act No. 10 of 2014, dated 13.8.2014.]