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State of Tamilnadu - Section

Section 504 in The Coimbatore City Municipal Corporation Act, 1981

504. Officers and staff of Coimbatore municipality deemed to be employees of the corporation.

- Every person, who immediately before the commencement of this Act, was serving in connection with the affairs of the Coimbatore municipality shall as from the date of commencement of this Act be deemed to be an employee of the corporation.