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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7A(1)(a) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(a)'Investor Protection and Education Fund' means the Investor Protection and Education Fund created by the Board under section 11 of the Act;