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State of Odisha - Section

Section 2 in The Orissa Prize Competition Rules, 1955

2. Definitions.

- In these rules, unless the context otherwise requires-
(a)"Form" means a Form appended to these rules;
(b)"licence" means a licence granted under Section 6 of the Act; and
(c)"the Act" means the Prize Competition Act, 1955 (42 of 1955).