Section 12AA in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
12AA. [ Security Car allowance to Vice- Chairman, State Planning Board. [Inserted with marginal heading by Act No.3 of 2007.]
- There shall be paid to the Vice-Chairman, State Planning Board a security car allowance of rupees fifteen thousand per mensem subject to such rules as may be made by the State Government.]
