Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(c) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977 (c)"Award Staff" means the person covered by the Award as defined in the Industrial Disputes (Banking Companies) Decision Act, 1955 (41 of 1955.);
