Section 34(1)(a) in The Haryana Electricity Reform Act, 1997

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State of Haryana - Subsection

Section 34(1)(a) in The Haryana Electricity Reform Act, 1997

(a)determine such standards of overall performance in connection with the provision of electricity supply services and in connection with the promotion of the efficient use of electricity by consumers as, in its opinion, is economic and ought to be achieved by such licences; and

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State of Haryana - Subsection

Section 34(1)(a) in The Haryana Electricity Reform Act, 1997