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State of Sikkim - Section

Section 8 in Sikkim Fire Services Act, 1981

8. Prohibition on resignation or withdrawal from duties without permission or notice.

- No member of the fire brigade shall resign his office or withdraw himself from the duties thereof unless expressly permitted in writing by the Director:Provided that a member of the fire brigade may resign his office or withdraw himself from the duties as such member on giving one month's notice of his intention to do so.