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Allahabad High Court

Daya Shankar Shukla vs State Of U.P Thru.Prin.Secy.Medical ... on 23 September, 2019

Author: Vivek Chaudhary

Bench: Vivek Chaudhary





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
1. Case :- SERVICE SINGLE No. - 22799 of 2019
 
Petitioner :- Daya Shankar Shukla
 
Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors
 
Counsel for Petitioner :- Mohan Singh
 
Counsel for Respondent :- C.S.C.
 
along with
 
2. Case :- SERVICE SINGLE No. - 23025 of 2019
 
Petitioner :- Ghanshyam Prajapati
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
3. Case :- SERVICE SINGLE No. - 20011 of 2019
 
Petitioner :- Sanjeev Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
4. Case :- SERVICE SINGLE No. - 20030 of 2019
 
Petitioner :- Manoj Kumar Sharma
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Kirti Arya
 
Counsel for Respondent :- C.S.C.
 
5. Case :- SERVICE SINGLE No. - 20115 of 2019
 
Petitioner :- Pushpendra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Bhavana,Kirti Arya
 
Counsel for Respondent :- C.S.C.
 
6. Case :- SERVICE SINGLE No. - 21609 of 2019
 
Petitioner :- Yogesh Chandra Upreti
 
Respondent :- State Of U.P. Thru. Prin. Secy. Medical Health & Family &Ors
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
7. Case :- SERVICE SINGLE No. - 21968 of 2019
 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
8. Case :- SERVICE SINGLE No. - 21885 of 2019
 
Petitioner :- Rajesh Kumar Singh
 
Respondent :- State Of U.P.Thru Prin.Secy. Medical & Health Lucknow & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
9. Case :- SERVICE SINGLE No. - 23226 of 2019
 
Petitioner :- Balmukund Tripathi
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
10. Case :- SERVICE SINGLE No. - 23229 of 2019
 
Petitioner :- Shubhash Chandra Shukla
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
11. Case :- SERVICE SINGLE No. - 23271 of 2019
 
Petitioner :- Rudra Pratap Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Amit Upadhyay,Kumkum Tripathi
 
Counsel for Respondent :- C.S.C.
 
12. Case :- SERVICE SINGLE No. - 24105 of 2019
 
Petitioner :- Roop Chandra
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
13. Case :- SERVICE SINGLE No. - 24124 of 2019
 
Petitioner :- Akaram Husain
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
14. Case :- SERVICE SINGLE No. - 24377 of 2019
 
Petitioner :- Kamleshwar Prasad Pandey
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ajit Shukla,Amit Upadhyay,Jai Karan Mishra,Sudhir Kumar
 
Counsel for Respondent :- C.S.C.
 
15. Case :- SERVICE SINGLE No. - 24405 of 2019
 
Petitioner :- Ajay Kumar Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Helth Lucknow & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ajit Shukla,Amit Upadhyay,Jai Karan Mishra,Sudhir Kumar
 
Counsel for Respondent :- C.S.C.
 
16. Case :- SERVICE SINGLE No. - 24491 of 2019
 
Petitioner :- Jayendra Datt Saklani
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Himanshu Trigunait,Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 
17. Case :- SERVICE SINGLE No. - 24508 of 2019
 
Petitioner :- Kamlesh Kumar And Another
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ikhlaq Hussain Farooqui
 
Counsel for Respondent :- C.S.C.
 
18. Case :- SERVICE SINGLE No. - 24560 of 2019
 
Petitioner :- Rajnesh Kumar Verma
 
Respondent :- State Of U.P.Thru. Prin.Secy.Medical & Health Lucknow & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
19. Case :- SERVICE SINGLE No. - 24564 of 2019
 
Petitioner :- Jameel Ahmad
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
20. Case :- SERVICE SINGLE No. - 24641 of 2019
 
Petitioner :- Hamendra Singh (Mentioned In Transfer List As H.S. Chahar)
 
Respondent :- State Of U.P.Thru.Prin.Secy.Medical Health & Family Wel.&Ors
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
21. Case :- SERVICE SINGLE No. - 24645 of 2019
 
Petitioner :- Naresh Chandra Rudola
 
Respondent :- State Of U.P.Thru.Prin.Secy.Medical Health & Family Wel.&Ors
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
22. Case :- SERVICE SINGLE No. - 24670 of 2019
 
Petitioner :- Yashoda Nand Upadhyaya
 
Respondent :- State Of U.P. Thru. Prin. Secy. Medical & Health & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
23. Case :- SERVICE SINGLE No. - 25351 of 2019
 
Petitioner :- Neelu Kumar Yadav
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui
 
Counsel for Respondent :- C.S.C.
 
24. Case :- SERVICE SINGLE No. - 24673 of 2019
 
Petitioner :- Ram Sagar Chaudhary
 
Respondent :- State Of U.P. Thru Prin. Secy. Medical & Health Lko & 3 Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
25. Case :- SERVICE SINGLE No. - 24682 of 2019
 
Petitioner :- Mamta Mishra
 
Respondent :- State Of U.P. Thru. Prin. Secy., Medical & Health & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
26. Case :- SERVICE SINGLE No. - 24735 of 2019
 
Petitioner :- Nidhi Pandey
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lukcnow & Ors
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
27. Case :- SERVICE SINGLE No. - 24737 of 2019
 
Petitioner :- Abhinandan Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
28. Case :- SERVICE SINGLE No. - 24738 of 2019
 
Petitioner :- Ashok Kumar Gupta
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
29. Case :- SERVICE SINGLE No. - 24739 of 2019
 
Petitioner :- Kamlesh Kumar Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
30. Case :- SERVICE SINGLE No. - 24742 of 2019
 
Petitioner :- Shiv Naresh Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
31. Case :- SERVICE SINGLE No. - 24765 of 2019
 
Petitioner :- Shiv Pratap Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
32. Case :- SERVICE SINGLE No. - 24926 of 2019
 
Petitioner :- Jagjeet Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
33. Case :- SERVICE SINGLE No. - 24963 of 2019
 
Petitioner :- Nar Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
34. Case :- SERVICE SINGLE No. - 24977 of 2019
 
Petitioner :- Triloki Nath Mourya
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
35. Case :- SERVICE SINGLE No. - 25033 of 2019
 
Petitioner :- Rupendra Singh
 
Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C
 
36. Case :- SERVICE SINGLE No. - 25037 of 2019
 
Petitioner :- Murlidhar Arya
 
Respondent :- State Of U.P. Thru. Prin. Secy. Medical & Health & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C
 
37. Case :- SERVICE SINGLE No. - 24768 of 2019
 
Petitioner :- Rafi Mukarram
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
38. Case :- SERVICE SINGLE No. - 24864 of 2019
 
Petitioner :- Ramesh Chandra
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Medical Health & Family Welfa
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
39. Case :- SERVICE SINGLE No. - 24978 of 2019
 
Petitioner :- Hanumat Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
40. Case :- SERVICE SINGLE No. - 25029 of 2019
 
Petitioner :- Mahesh Chandra
 
Respondent :- State Of U.P. Thru. Prin. Secy. Medical & Health & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C
 
41. Case :- SERVICE SINGLE No. - 25283 of 2019
 
Petitioner :- Kamlesh Mani Tripathi
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
42. Case :- SERVICE SINGLE No. - 24704 of 2019
 
Petitioner :- Renu Dwivedi
 
Respondent :- State Of U.P.Throu.Prin.Secy.Medical & Health Lucknow & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
43. Case :- SERVICE SINGLE No. - 24760 of 2019
 
Petitioner :- Ram Surat Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
44. Case :- SERVICE SINGLE No. - 25148 of 2019
 
Petitioner :- Jai Narain Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Arun Kumar Mishra,Anubhar Chandra,Brijesh Chand Kausik
 
Counsel for Respondent :- C.S.C.
 
45. Case :- SERVICE SINGLE No. - 24740 of 2019
 
Petitioner :- Devi Dayal Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
46. Case :- SERVICE SINGLE No. - 25352 of 2019
 
Petitioner :- Ramesh Chandra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
47. Case :- SERVICE SINGLE No. - 23903 of 2019
 
Petitioner :- Desh Deep @ Desh Deep Shukla
 
Respondent :- State Of U.P. Thru Addl. Chief Secy. Medical & Health & Ors.
 
Counsel for Petitioner :- Navneet Kumar Mishra,Devendra Pratap
 
Counsel for Respondent :- C.S.C.
 
48. Case :- SERVICE SINGLE No. - 23575 of 2019
 
Petitioner :- Panchram Gautam
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
49. Case :- SERVICE SINGLE No. - 23809 of 2019
 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
50. Case :- SERVICE SINGLE No. - 22852 of 2019
 
Petitioner :- Smt. Manju Shakya
 
Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors
 
Counsel for Petitioner :- Savita Jain
 
Counsel for Respondent :- C.S.C.
 
51. Case :- SERVICE SINGLE No. - 23003 of 2019
 
Petitioner :- Mahboob Alam
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
52. Case :- SERVICE SINGLE No. - 22016 of 2019
 
Petitioner :- Bipin Kumar
 
Respondent :- State Of U.P. Thru Addl. Chief Secy. Medical & Health & Ors.
 
Counsel for Petitioner :- Girish Chandra Verma
 
Counsel for Respondent :- C.S.C.
 
53. Case :- SERVICE SINGLE No. - 22064 of 2019
 
Petitioner :- Ram Suremani
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
54. Case :- SERVICE SINGLE No. - 21735 of 2019
 
Petitioner :- Pradeep Rawat
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
55. Case :- SERVICE SINGLE No. - 22853 of 2019
 
Petitioner :- Udai Prakash Misra
 
Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors
 
Counsel for Petitioner :- Savita Jain
 
Counsel for Respondent :- C.S.C.
 
56. Case :- SERVICE SINGLE No. - 25425 of 2019
 
Petitioner :- Takhliqur Rahman
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Yogendra Mishra,Dinesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 
57. Case :- SERVICE SINGLE No. - 25745 of 2019
 
Petitioner :- Sauraj Singh (Wrongly Mentioned As Sheoraj Singh)
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health, Lko & 4 Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
58. Case :- SERVICE SINGLE No. - 23587 of 2019
 
Petitioner :- Surendra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Himanshu Trigunait,Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 
59. Case :- SERVICE SINGLE No. - 25437 of 2019
 
Petitioner :- Ashok Kumar Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
60. Case :- SERVICE SINGLE No. - 24077 of 2019
 
Petitioner :- Ram Karan Singh
 
Respondent :- State Of U.P.Th Prin.Secy.Medical Health &Family Welfare&Ors
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
61. Case :- SERVICE SINGLE No. - 25460 of 2019
 
Petitioner :- Krishnavatar Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
62. Case :- SERVICE SINGLE No. - 25831 of 2019
 
Petitioner :- Kiran Pal Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Shaquiel Ahmad
 
Counsel for Respondent :- C.S.C.
 
63. Case :- SERVICE SINGLE No. - 25492 of 2019
 
Petitioner :- Ramesh Chandra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Bhavana,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
64. Case :- SERVICE SINGLE No. - 25576 of 2019
 
Petitioner :- Ajay Kumar Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 
65. Case :- SERVICE SINGLE No. - 25843 of 2019
 
Petitioner :- Durga Prasad Pandey
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
66. Case :- SERVICE SINGLE No. - 24565 of 2019
 
Petitioner :- Vinod Kumar Chaudhary
 
Respondent :- State Of U.P.Thru. Prin.Secy. Medical & Health Lko.& Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
67. Case :- SERVICE SINGLE No. - 25602 of 2019
 
Petitioner :- Hans Ram
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Anshul Baranwal,Neetu Bharti
 
Counsel for Respondent :- C.S.C.
 
68. Case :- SERVICE SINGLE No. - 24484 of 2019
 
Petitioner :- Surendra Pal Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
69. Case :- SERVICE SINGLE No. - 25605 of 2019
 
Petitioner :- Naushad Ahmad
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
70. Case :- SERVICE SINGLE No. - 25932 of 2019
 
Petitioner :- Rishi Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
71. Case :- SERVICE SINGLE No. - 25563 of 2019
 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health, Lko & 6 Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
72. Case :- SERVICE SINGLE No. - 25612 of 2019
 
Petitioner :- Kamlesh Pratap Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ashutosh Mishra
 
Counsel for Respondent :- C.S.C.
 
73. Case :- SERVICE SINGLE No. - 25946 of 2019
 
Petitioner :- Mukesh Kumar Mishra
 
Respondent :- State Of U.P. Thru. Prin.Secy.Medical Health&Family & Ors.
 
Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
74. Case :- SERVICE SINGLE No. - 25591 of 2019
 
Petitioner :- Himanshu Katiyar
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Lko. & 3 Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
75. Case :- SERVICE SINGLE No. - 25626 of 2019
 
Petitioner :- Parvej Akhtar
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
76. Case :- SERVICE SINGLE No. - 26061 of 2019
 
Petitioner :- Smt. Sangeeta Rani Jaiswal
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
77. Case :- SERVICE SINGLE No. - 25610 of 2019
 
Petitioner :- Gopal Panday
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
78. Case :- SERVICE SINGLE No. - 25629 of 2019
 
Petitioner :- Ved Prakash Kushwaha
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Anshul Baranwal,Neetu Bharti
 
Counsel for Respondent :- C.S.C.
 
79. Case :- SERVICE SINGLE No. - 25638 of 2019
 
Petitioner :- Ajay Kushwaha
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lukcnow & Ors
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
80. Case :- SERVICE SINGLE No. - 25631 of 2019
 
Petitioner :- Harish Chandra Tiwari
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Uttam Kumar Gond,Bajhul Quamar Siddiqui,Bhavana,Kirti Arya
 
Counsel for Respondent :- C.S.C.
 
81. Case :- SERVICE SINGLE No. - 25651 of 2019
 
Petitioner :- Jitendra Yadav
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
82. Case :- SERVICE SINGLE No. - 25672 of 2019
 
Petitioner :- Surendra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health Lko & 5 Ors.
 
Counsel for Petitioner :- Uttam Kumar Gond,Bajhul Quamar Siddiqui,Beena Sharma,Bhavana
 
Counsel for Respondent :- C.S.C
 
83. Case :- SERVICE SINGLE No. - 25677 of 2019
 
Petitioner :- Satya Dev Sharma
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health Lko & 5 Ors.
 
Counsel for Petitioner :- Uttam Kumar Gond,Bajhul Quamar Siddiqui,Beena Sharma,Kirti Arya
 
Counsel for Respondent :- C.S.C
 
84. Case :- SERVICE SINGLE No. - 25794 of 2019
 
Petitioner :- Surendra Nath Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
85. Case :- SERVICE SINGLE No. - 25863 of 2019
 
Petitioner :- Hari Shankar Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
86. Case :- SERVICE SINGLE No. - 26018 of 2019
 
Petitioner :- Madhav Raj Gupta
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
87. Case :- SERVICE SINGLE No. - 25951 of 2019
 
Petitioner :- Narendra Kumar Verma
 
Respondent :- State Of U.P. Thru. Prin.Secy. Medical,Health,Family & Ors.
 
Counsel for Petitioner :- Manjusha Kapil
 
Counsel for Respondent :- C.S.C.
 
88. Case :- SERVICE SINGLE No. - 25949 of 2019
 
Petitioner :- Hitendra Singh
 
Respondent :- State Of U.P. Thru. Prin.Secy.Medical Health&Family & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
89. Case :- SERVICE SINGLE No. - 25947 of 2019
 
Petitioner :- Ram Achal Azad
 
Respondent :- State Of U.P. Thru. Prin.Secy.Medical Health&Family & Ors.
 
Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
90. Case :- SERVICE SINGLE No. - 25955 of 2019
 
Petitioner :- Om Prakash Pandey
 
Respondent :- State Of U.P. Thru. Prin.Secy. Medical & Health & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 
91. Case :- SERVICE SINGLE No. - 25974 of 2019
 
Petitioner :- Jitendra Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy. Medical Health & Family &Ors
 
Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond
 
Counsel for Respondent :- C.S.C.
 
92. Case :- SERVICE SINGLE No. - 25998 of 2019
 
Petitioner :- Sharmishtha Chahar
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
93. Case :- SERVICE SINGLE No. - 26034 of 2019
 
Petitioner :- Yashwant Rao
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra
 
Counsel for Respondent :- C.S.C.
 
94. Case :- SERVICE SINGLE No. - 26052 of 2019
 
Petitioner :- Narendra Singh Panwar
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Himanshu Trigunait,Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 
95. Case :- SERVICE SINGLE No. - 26094 of 2019
 
Petitioner :- Prabha Bahuguna
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait
 
Counsel for Respondent :- C.S.C.
 
96. Case :- SERVICE SINGLE No. - 26153 of 2019
 
Petitioner :- Ravindra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Health,Lko & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
97. Case :- SERVICE SINGLE No. - 26167 of 2019
 
Petitioner :- Yogesh Kumar Agarwal
 
Respondent :- State Of U.P. Thru Prin.Secy., Medical Health Lko & Ors.
 
Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran
 
Counsel for Respondent :- C.S.C.
 
98. Case :- SERVICE SINGLE No. - 26214 of 2019
 
Petitioner :- Narendra Sharma
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Lucknow & Ors.
 
Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.
 

1. Heard learned counsels for petitioners and learned Standing Counsel for the State.

2. By the present bunch of writ petitions, petitioners have challenged the transfer orders of chief pharmacists and pharmacists made by the Director (Paramedical), Medical and Health Services, U.P., Lucknow on different dates. The reason for transfer in the orders is that a policy decision is taken by the State and persons who are working at a place for a very long years are to be transferred. Petitioners have challenged the orders primarily on the ground that large number of persons working even for around 20 years are not transferred and arbitrarily petitioners are being transferred.

3. Learned Standing Counsel, on instructions, submits at bar that State Government has already conducted a preliminary inquiry through a committee constituted by it. In the preliminary inquiry, the committee found certain discrepancies, therefore, a detailed inquiry is now being conducted which is likely to be completed within a period of three weeks. Thereafter respondents authorities will pass fresh orders.

4. Looking into the aforesaid facts and circumstances, all the transfer orders, under challenge in the present bunch of writ petitions, to the extent of petitioners only, are set aside with liberty to respondents authorities to pass fresh order after conclusion of their inquiry.

5. With the aforesaid, all the writ petitions are disposed of.

Order Date :- 23.9.2019 Arti/-

(Vivek Chaudhary,J.)