Allahabad High Court
Daya Shankar Shukla vs State Of U.P Thru.Prin.Secy.Medical ... on 23 September, 2019
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 1. Case :- SERVICE SINGLE No. - 22799 of 2019 Petitioner :- Daya Shankar Shukla Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors Counsel for Petitioner :- Mohan Singh Counsel for Respondent :- C.S.C. along with 2. Case :- SERVICE SINGLE No. - 23025 of 2019 Petitioner :- Ghanshyam Prajapati Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 3. Case :- SERVICE SINGLE No. - 20011 of 2019 Petitioner :- Sanjeev Kumar Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 4. Case :- SERVICE SINGLE No. - 20030 of 2019 Petitioner :- Manoj Kumar Sharma Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Kirti Arya Counsel for Respondent :- C.S.C. 5. Case :- SERVICE SINGLE No. - 20115 of 2019 Petitioner :- Pushpendra Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Bhavana,Kirti Arya Counsel for Respondent :- C.S.C. 6. Case :- SERVICE SINGLE No. - 21609 of 2019 Petitioner :- Yogesh Chandra Upreti Respondent :- State Of U.P. Thru. Prin. Secy. Medical Health & Family &Ors Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 7. Case :- SERVICE SINGLE No. - 21968 of 2019 Petitioner :- Pradeep Kumar Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 8. Case :- SERVICE SINGLE No. - 21885 of 2019 Petitioner :- Rajesh Kumar Singh Respondent :- State Of U.P.Thru Prin.Secy. Medical & Health Lucknow & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 9. Case :- SERVICE SINGLE No. - 23226 of 2019 Petitioner :- Balmukund Tripathi Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 10. Case :- SERVICE SINGLE No. - 23229 of 2019 Petitioner :- Shubhash Chandra Shukla Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 11. Case :- SERVICE SINGLE No. - 23271 of 2019 Petitioner :- Rudra Pratap Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Amit Upadhyay,Kumkum Tripathi Counsel for Respondent :- C.S.C. 12. Case :- SERVICE SINGLE No. - 24105 of 2019 Petitioner :- Roop Chandra Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 13. Case :- SERVICE SINGLE No. - 24124 of 2019 Petitioner :- Akaram Husain Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 14. Case :- SERVICE SINGLE No. - 24377 of 2019 Petitioner :- Kamleshwar Prasad Pandey Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ajit Shukla,Amit Upadhyay,Jai Karan Mishra,Sudhir Kumar Counsel for Respondent :- C.S.C. 15. Case :- SERVICE SINGLE No. - 24405 of 2019 Petitioner :- Ajay Kumar Mishra Respondent :- State Of U.P. Thru Prin.Secy.Medical & Helth Lucknow & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ajit Shukla,Amit Upadhyay,Jai Karan Mishra,Sudhir Kumar Counsel for Respondent :- C.S.C. 16. Case :- SERVICE SINGLE No. - 24491 of 2019 Petitioner :- Jayendra Datt Saklani Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Himanshu Trigunait,Ramesh Kumar Srivastava Counsel for Respondent :- C.S.C. 17. Case :- SERVICE SINGLE No. - 24508 of 2019 Petitioner :- Kamlesh Kumar And Another Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ikhlaq Hussain Farooqui Counsel for Respondent :- C.S.C. 18. Case :- SERVICE SINGLE No. - 24560 of 2019 Petitioner :- Rajnesh Kumar Verma Respondent :- State Of U.P.Thru. Prin.Secy.Medical & Health Lucknow & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 19. Case :- SERVICE SINGLE No. - 24564 of 2019 Petitioner :- Jameel Ahmad Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 20. Case :- SERVICE SINGLE No. - 24641 of 2019 Petitioner :- Hamendra Singh (Mentioned In Transfer List As H.S. Chahar) Respondent :- State Of U.P.Thru.Prin.Secy.Medical Health & Family Wel.&Ors Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 21. Case :- SERVICE SINGLE No. - 24645 of 2019 Petitioner :- Naresh Chandra Rudola Respondent :- State Of U.P.Thru.Prin.Secy.Medical Health & Family Wel.&Ors Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 22. Case :- SERVICE SINGLE No. - 24670 of 2019 Petitioner :- Yashoda Nand Upadhyaya Respondent :- State Of U.P. Thru. Prin. Secy. Medical & Health & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 23. Case :- SERVICE SINGLE No. - 25351 of 2019 Petitioner :- Neelu Kumar Yadav Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui Counsel for Respondent :- C.S.C. 24. Case :- SERVICE SINGLE No. - 24673 of 2019 Petitioner :- Ram Sagar Chaudhary Respondent :- State Of U.P. Thru Prin. Secy. Medical & Health Lko & 3 Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 25. Case :- SERVICE SINGLE No. - 24682 of 2019 Petitioner :- Mamta Mishra Respondent :- State Of U.P. Thru. Prin. Secy., Medical & Health & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 26. Case :- SERVICE SINGLE No. - 24735 of 2019 Petitioner :- Nidhi Pandey Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lukcnow & Ors Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 27. Case :- SERVICE SINGLE No. - 24737 of 2019 Petitioner :- Abhinandan Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 28. Case :- SERVICE SINGLE No. - 24738 of 2019 Petitioner :- Ashok Kumar Gupta Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 29. Case :- SERVICE SINGLE No. - 24739 of 2019 Petitioner :- Kamlesh Kumar Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 30. Case :- SERVICE SINGLE No. - 24742 of 2019 Petitioner :- Shiv Naresh Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 31. Case :- SERVICE SINGLE No. - 24765 of 2019 Petitioner :- Shiv Pratap Singh Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 32. Case :- SERVICE SINGLE No. - 24926 of 2019 Petitioner :- Jagjeet Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 33. Case :- SERVICE SINGLE No. - 24963 of 2019 Petitioner :- Nar Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 34. Case :- SERVICE SINGLE No. - 24977 of 2019 Petitioner :- Triloki Nath Mourya Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 35. Case :- SERVICE SINGLE No. - 25033 of 2019 Petitioner :- Rupendra Singh Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C 36. Case :- SERVICE SINGLE No. - 25037 of 2019 Petitioner :- Murlidhar Arya Respondent :- State Of U.P. Thru. Prin. Secy. Medical & Health & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C 37. Case :- SERVICE SINGLE No. - 24768 of 2019 Petitioner :- Rafi Mukarram Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 38. Case :- SERVICE SINGLE No. - 24864 of 2019 Petitioner :- Ramesh Chandra Respondent :- State Of U.P. Thru. Prin.Secy.,Medical Health & Family Welfa Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 39. Case :- SERVICE SINGLE No. - 24978 of 2019 Petitioner :- Hanumat Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 40. Case :- SERVICE SINGLE No. - 25029 of 2019 Petitioner :- Mahesh Chandra Respondent :- State Of U.P. Thru. Prin. Secy. Medical & Health & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C 41. Case :- SERVICE SINGLE No. - 25283 of 2019 Petitioner :- Kamlesh Mani Tripathi Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 42. Case :- SERVICE SINGLE No. - 24704 of 2019 Petitioner :- Renu Dwivedi Respondent :- State Of U.P.Throu.Prin.Secy.Medical & Health Lucknow & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 43. Case :- SERVICE SINGLE No. - 24760 of 2019 Petitioner :- Ram Surat Mishra Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 44. Case :- SERVICE SINGLE No. - 25148 of 2019 Petitioner :- Jai Narain Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Arun Kumar Mishra,Anubhar Chandra,Brijesh Chand Kausik Counsel for Respondent :- C.S.C. 45. Case :- SERVICE SINGLE No. - 24740 of 2019 Petitioner :- Devi Dayal Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 46. Case :- SERVICE SINGLE No. - 25352 of 2019 Petitioner :- Ramesh Chandra Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 47. Case :- SERVICE SINGLE No. - 23903 of 2019 Petitioner :- Desh Deep @ Desh Deep Shukla Respondent :- State Of U.P. Thru Addl. Chief Secy. Medical & Health & Ors. Counsel for Petitioner :- Navneet Kumar Mishra,Devendra Pratap Counsel for Respondent :- C.S.C. 48. Case :- SERVICE SINGLE No. - 23575 of 2019 Petitioner :- Panchram Gautam Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 49. Case :- SERVICE SINGLE No. - 23809 of 2019 Petitioner :- Rakesh Kumar Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 50. Case :- SERVICE SINGLE No. - 22852 of 2019 Petitioner :- Smt. Manju Shakya Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors Counsel for Petitioner :- Savita Jain Counsel for Respondent :- C.S.C. 51. Case :- SERVICE SINGLE No. - 23003 of 2019 Petitioner :- Mahboob Alam Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 52. Case :- SERVICE SINGLE No. - 22016 of 2019 Petitioner :- Bipin Kumar Respondent :- State Of U.P. Thru Addl. Chief Secy. Medical & Health & Ors. Counsel for Petitioner :- Girish Chandra Verma Counsel for Respondent :- C.S.C. 53. Case :- SERVICE SINGLE No. - 22064 of 2019 Petitioner :- Ram Suremani Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 54. Case :- SERVICE SINGLE No. - 21735 of 2019 Petitioner :- Pradeep Rawat Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 55. Case :- SERVICE SINGLE No. - 22853 of 2019 Petitioner :- Udai Prakash Misra Respondent :- State Of U.P Thru.Prin.Secy.Medical Health & Family Wel.&Ors Counsel for Petitioner :- Savita Jain Counsel for Respondent :- C.S.C. 56. Case :- SERVICE SINGLE No. - 25425 of 2019 Petitioner :- Takhliqur Rahman Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Yogendra Mishra,Dinesh Kumar Pandey Counsel for Respondent :- C.S.C. 57. Case :- SERVICE SINGLE No. - 25745 of 2019 Petitioner :- Sauraj Singh (Wrongly Mentioned As Sheoraj Singh) Respondent :- State Of U.P. Thru Prin.Secy. Medical Health, Lko & 4 Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 58. Case :- SERVICE SINGLE No. - 23587 of 2019 Petitioner :- Surendra Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Himanshu Trigunait,Ramesh Kumar Srivastava Counsel for Respondent :- C.S.C. 59. Case :- SERVICE SINGLE No. - 25437 of 2019 Petitioner :- Ashok Kumar Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 60. Case :- SERVICE SINGLE No. - 24077 of 2019 Petitioner :- Ram Karan Singh Respondent :- State Of U.P.Th Prin.Secy.Medical Health &Family Welfare&Ors Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 61. Case :- SERVICE SINGLE No. - 25460 of 2019 Petitioner :- Krishnavatar Singh Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 62. Case :- SERVICE SINGLE No. - 25831 of 2019 Petitioner :- Kiran Pal Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Shaquiel Ahmad Counsel for Respondent :- C.S.C. 63. Case :- SERVICE SINGLE No. - 25492 of 2019 Petitioner :- Ramesh Chandra Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Beena Sharma,Bajhul Quamar Siddiqui,Bhavana,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 64. Case :- SERVICE SINGLE No. - 25576 of 2019 Petitioner :- Ajay Kumar Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava Counsel for Respondent :- C.S.C. 65. Case :- SERVICE SINGLE No. - 25843 of 2019 Petitioner :- Durga Prasad Pandey Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 66. Case :- SERVICE SINGLE No. - 24565 of 2019 Petitioner :- Vinod Kumar Chaudhary Respondent :- State Of U.P.Thru. Prin.Secy. Medical & Health Lko.& Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 67. Case :- SERVICE SINGLE No. - 25602 of 2019 Petitioner :- Hans Ram Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Anshul Baranwal,Neetu Bharti Counsel for Respondent :- C.S.C. 68. Case :- SERVICE SINGLE No. - 24484 of 2019 Petitioner :- Surendra Pal Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 69. Case :- SERVICE SINGLE No. - 25605 of 2019 Petitioner :- Naushad Ahmad Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 70. Case :- SERVICE SINGLE No. - 25932 of 2019 Petitioner :- Rishi Kumar Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 71. Case :- SERVICE SINGLE No. - 25563 of 2019 Petitioner :- Vinod Kumar Respondent :- State Of U.P. Thru Prin.Secy. Medical Health, Lko & 6 Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 72. Case :- SERVICE SINGLE No. - 25612 of 2019 Petitioner :- Kamlesh Pratap Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ashutosh Mishra Counsel for Respondent :- C.S.C. 73. Case :- SERVICE SINGLE No. - 25946 of 2019 Petitioner :- Mukesh Kumar Mishra Respondent :- State Of U.P. Thru. Prin.Secy.Medical Health&Family & Ors. Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 74. Case :- SERVICE SINGLE No. - 25591 of 2019 Petitioner :- Himanshu Katiyar Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Lko. & 3 Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 75. Case :- SERVICE SINGLE No. - 25626 of 2019 Petitioner :- Parvej Akhtar Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 76. Case :- SERVICE SINGLE No. - 26061 of 2019 Petitioner :- Smt. Sangeeta Rani Jaiswal Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 77. Case :- SERVICE SINGLE No. - 25610 of 2019 Petitioner :- Gopal Panday Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 78. Case :- SERVICE SINGLE No. - 25629 of 2019 Petitioner :- Ved Prakash Kushwaha Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Anshul Baranwal,Neetu Bharti Counsel for Respondent :- C.S.C. 79. Case :- SERVICE SINGLE No. - 25638 of 2019 Petitioner :- Ajay Kushwaha Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lukcnow & Ors Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 80. Case :- SERVICE SINGLE No. - 25631 of 2019 Petitioner :- Harish Chandra Tiwari Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Uttam Kumar Gond,Bajhul Quamar Siddiqui,Bhavana,Kirti Arya Counsel for Respondent :- C.S.C. 81. Case :- SERVICE SINGLE No. - 25651 of 2019 Petitioner :- Jitendra Yadav Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 82. Case :- SERVICE SINGLE No. - 25672 of 2019 Petitioner :- Surendra Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical Health Lko & 5 Ors. Counsel for Petitioner :- Uttam Kumar Gond,Bajhul Quamar Siddiqui,Beena Sharma,Bhavana Counsel for Respondent :- C.S.C 83. Case :- SERVICE SINGLE No. - 25677 of 2019 Petitioner :- Satya Dev Sharma Respondent :- State Of U.P. Thru Prin.Secy. Medical Health Lko & 5 Ors. Counsel for Petitioner :- Uttam Kumar Gond,Bajhul Quamar Siddiqui,Beena Sharma,Kirti Arya Counsel for Respondent :- C.S.C 84. Case :- SERVICE SINGLE No. - 25794 of 2019 Petitioner :- Surendra Nath Mishra Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 85. Case :- SERVICE SINGLE No. - 25863 of 2019 Petitioner :- Hari Shankar Singh Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 86. Case :- SERVICE SINGLE No. - 26018 of 2019 Petitioner :- Madhav Raj Gupta Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 87. Case :- SERVICE SINGLE No. - 25951 of 2019 Petitioner :- Narendra Kumar Verma Respondent :- State Of U.P. Thru. Prin.Secy. Medical,Health,Family & Ors. Counsel for Petitioner :- Manjusha Kapil Counsel for Respondent :- C.S.C. 88. Case :- SERVICE SINGLE No. - 25949 of 2019 Petitioner :- Hitendra Singh Respondent :- State Of U.P. Thru. Prin.Secy.Medical Health&Family & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 89. Case :- SERVICE SINGLE No. - 25947 of 2019 Petitioner :- Ram Achal Azad Respondent :- State Of U.P. Thru. Prin.Secy.Medical Health&Family & Ors. Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 90. Case :- SERVICE SINGLE No. - 25955 of 2019 Petitioner :- Om Prakash Pandey Respondent :- State Of U.P. Thru. Prin.Secy. Medical & Health & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. 91. Case :- SERVICE SINGLE No. - 25974 of 2019 Petitioner :- Jitendra Singh Respondent :- State Of U.P. Thru. Prin. Secy. Medical Health & Family &Ors Counsel for Petitioner :- Bhavana,Bajhul Quamar Siddiqui,Kirti Arya,Uttam Kumar Gond Counsel for Respondent :- C.S.C. 92. Case :- SERVICE SINGLE No. - 25998 of 2019 Petitioner :- Sharmishtha Chahar Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 93. Case :- SERVICE SINGLE No. - 26034 of 2019 Petitioner :- Yashwant Rao Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Ganesh Nath Mishra Counsel for Respondent :- C.S.C. 94. Case :- SERVICE SINGLE No. - 26052 of 2019 Petitioner :- Narendra Singh Panwar Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Himanshu Trigunait,Ramesh Kumar Srivastava Counsel for Respondent :- C.S.C. 95. Case :- SERVICE SINGLE No. - 26094 of 2019 Petitioner :- Prabha Bahuguna Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Himanshu Trigunait Counsel for Respondent :- C.S.C. 96. Case :- SERVICE SINGLE No. - 26153 of 2019 Petitioner :- Ravindra Singh Respondent :- State Of U.P. Thru Prin.Secy.Medical Health,Lko & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 97. Case :- SERVICE SINGLE No. - 26167 of 2019 Petitioner :- Yogesh Kumar Agarwal Respondent :- State Of U.P. Thru Prin.Secy., Medical Health Lko & Ors. Counsel for Petitioner :- Bajhul Quamar Siddiqui,Mohammad Imran Counsel for Respondent :- C.S.C. 98. Case :- SERVICE SINGLE No. - 26214 of 2019 Petitioner :- Narendra Sharma Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Lucknow & Ors. Counsel for Petitioner :- Ganesh Nath Mishra,Amrendra Nath Tripathi Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
1. Heard learned counsels for petitioners and learned Standing Counsel for the State.
2. By the present bunch of writ petitions, petitioners have challenged the transfer orders of chief pharmacists and pharmacists made by the Director (Paramedical), Medical and Health Services, U.P., Lucknow on different dates. The reason for transfer in the orders is that a policy decision is taken by the State and persons who are working at a place for a very long years are to be transferred. Petitioners have challenged the orders primarily on the ground that large number of persons working even for around 20 years are not transferred and arbitrarily petitioners are being transferred.
3. Learned Standing Counsel, on instructions, submits at bar that State Government has already conducted a preliminary inquiry through a committee constituted by it. In the preliminary inquiry, the committee found certain discrepancies, therefore, a detailed inquiry is now being conducted which is likely to be completed within a period of three weeks. Thereafter respondents authorities will pass fresh orders.
4. Looking into the aforesaid facts and circumstances, all the transfer orders, under challenge in the present bunch of writ petitions, to the extent of petitioners only, are set aside with liberty to respondents authorities to pass fresh order after conclusion of their inquiry.
5. With the aforesaid, all the writ petitions are disposed of.
Order Date :- 23.9.2019 Arti/-
(Vivek Chaudhary,J.)