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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Kerala - Subsection

Section 82(2)(viii) in The Kerala Panchayat Buildings Rules, 2011

(viii)One or two representatives of the Department Authority, Institution, Association or organisation in charge of or responsible for carrying out or proposing or sponsoring the formation or widening of the road or improvement of the junction or other works envisaged under this Chapter, co-opted, if so desired by the committee.