Delhi High Court - Orders
Masjid Moth Cable Network vs Union Of India on 24 July, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5018/2025, CM APPL. 23061/2025 & CM APPL.
23062/2025
MASJID MOTH CABLE NETWORK .....Petitioner
Through: Mr. Jaywardhan Lunawat and Mr.
Vishwajeet Singh, Advocates.
versus
UNION OF INDIA .....Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jain, Advocate and Mr.
Aakash Pathak, G.P. for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 24.07.2025
1. Let a fresh copy of legible counter affidavit be supplied to learned counsel for the petitioner within two days, who may file his rejoinder affidavit within three weeks thereafter.
2. List on 09.10.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J JULY 24, 2025 kct This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2025 at 22:50:50