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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jharkhand - Subsection

Section 37(2)(c) in The Chota Nagpur Rural Police Act, 1914

(c)[ x x x] [Substituted for the original sub-section by B. & O. Act 3 of 1922, Section 2(2),Schedule II, in areas in which the provisions of Part Ill of that Act are declared to be force.]