Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 20 in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 20. Term of office of Chairman and Vice-Chairman. The Chairman and Vice-Chairman shall hold office for such period as may be prescribed.
